COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 600 of 1,059

High Courts18 Jun 2018Dismissed

The New India Assurance Comp. Ltd Vs Inder Singh Chauhan And Others

Uttarakhand High Court · (2018) 06 UK CK 0166

Motor Vehicles Act, 1988 — Section 147, 147(2), 147(2)(b)Code Of Civil Procedure, 1908 — Order 41 Rule 27

High Courts18 Jun 2018List tomorrow (19.06.2018)

Prem Singh Rawat Vs National Tiger Conservation authority & others

Uttarakhand High Court · (2018) 06 UK CK 0147

Wild Life Protection ActForest (Conservation) Act, 1980 — Section 27, 28, 35(8)

High Courts18 Jun 2018Disposed Off

Avidit Noliyal Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0146

Motor Vehicles Act, 1988 — Section 128, 129

High Courts18 Jun 2018Disposed Off

Kumaun Van Shramik Sangh Centre Ranikhet & Another Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 06 UK CK 0048

High Courts18 Jun 2018Dismissed

Smt. Pushp Lata Shah Vs Director Elementary Education Government of Uttarakhand & Others

Uttarakhand High Court · (2018) 06 UK CK 0047

High Courts18 Jun 2018Disposed Off

Brijesh Upadhyay Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 06 UK CK 0046

Transfer Act, 2017 — Section 22 (4), 27, 2, 3, 27

High Courts18 Jun 2018Dismissed

Raghuveer Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 06 UK CK 0045

Constitution of India, 1950 — Article 226, 14, 16

High Courts18 Jun 2018Dismissed

Dhaneshwari Devi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 06 UK CK 0044

High Courts18 Jun 2018Disposed Off

Sri Govind Singh Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0043

High Courts18 Jun 2018Disposed Off

Daulat Ram Semwal & another Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0042

Central Universities Act, 2009 — Section 4(f)

High Courts18 Jun 2018Dismissed

Sikander Parvez Vs Mrs. Razia Parvez & others

Uttarakhand High Court · (2018) 06 UK CK 0041

High Courts18 Jun 2018Dismissed

Sanjay Narang Vs Union of India & others

Uttarakhand High Court · (2018) 06 UK CK 0040

Cantonments Act, 2006 — Section 56(4), 56(5), 57, 238(6)Works and Defence Act, 1903 — Section 3, 7

High Courts18 Jun 2018Dismissed

Pramod Singh Adhikari Vs State of Uttarakhand

Uttarakhand High Court · (2018) 06 UK CK 0039

Prevention of Corruption Act, 1988 — Section 7/13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 309

High Courts18 Jun 2018Disposed Off

Manoj Singh Pawar Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0038

Money Laundering Act, 2002 — Section 2(y), 3, 4, 5, 6, 8, 17, 18, 20Constitution of India, 1950 — Article 47Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 16, 17, 19, 20, 20(b)(ii)(c), 21, 22, 23, 24, 25A, 27A, 29, 50

High Courts18 Jun 2018Disposed Off

Manmohan Lakhera Vs State & Ors

Uttarakhand High Court · (2018) 06 UK CK 0037

Code Of Criminal Procedure, 1973 — Section 144Constitution of India, 1950 & mdash; Article 21

High Courts18 Jun 2018Disposed Off

M/s Eco Dynamic Enterprises Vs Punjab National Bank & Another

Uttarakhand High Court · (2018) 06 UK CK 0036

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)

High Courts18 Jun 2018Dismissed

Bhura @ Babloo Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0035

Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention of Cruelty to Animal Act, 1960 — Section 3/11Constitution of India, 1950 — Article 226

High Courts18 Jun 2018Dismissed

Raunak & others Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0034

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 354, 504, 506Constitution of India, 1950 — Article 226

High Courts18 Jun 2018Dismissed

Gulista & another Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0033

Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution of India, 1950 — Article 226

High Courts18 Jun 2018Dismissed

Kala @ Imran & others Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0032

Uttarakhand Protection of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution of India, 1950 — Article 226