High Courts20 Jun 2018Allowed
Chain Singh & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0090
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 598 of 1,059
High Courts20 Jun 2018Disposed Off
Ashfaq Ahmed Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0089
Transfer Act, 2017 — Section 7, 12, 17, 22(4)
High Courts20 Jun 2018Disposed Off
Subhash Chandra Bijalwan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0088
Transfer Act, 2017 — Section 22, 22(4)
High Courts20 Jun 2018Disposed Off
Anjali Bhargawa Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0087
High Courts20 Jun 2018Disposed Off
Jaiveer Singh & others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0086
Constitution of India, 1950 — Article 309, 306Transfer Act, 2017 — Section 2, 22(4)
High Courts20 Jun 2018Disposed Off
Kusal Mani & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0085
Constitution of India, 1950 — Article 300-A
High Courts20 Jun 2018Dismissed
Tajbinder Singh & others Vs Harish Arora & others
Uttarakhand High Court · (2018) 06 UK CK 0084
Code of Civil Procedure, 1908 — Order 43 Rule 1(R)Constitution of India, 1950 — Article 227
High Courts20 Jun 2018Dismissed
Amit Jaiswal & others Vs Smt. Somaria & others
Uttarakhand High Court · (2018) 06 UK CK 0083
Consolidation of Holdings Act 1953 — Section 48Limitation Act, 1963 — Section 5
High Courts20 Jun 2018Allowed
Amarpal Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0082
Uttarakhand Panchayati Raj Act, 2016 — Section 138, 138 (1)(c)
High Courts20 Jun 2018Disposed Off
Smt. Tejinderjit Kaur Vs Swami Kailashanand Brahamchari Shishya Bharamchari Mahant Gopalanand & another
Uttarakhand High Court · (2018) 06 UK CK 0081
Code of Civil Procedure, 1908 — Order 39 Rule 3
High Courts20 Jun 2018Dismissed
Vasu Dhiman Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0080
Information Technology Act, 2000 — Section 66, 67Constitution of India, 1950 — Article 226
High Courts20 Jun 2018Dismissed
Amit Verma Vs Union of India & Others
Uttarakhand High Court · (2018) 06 UK CK 0079
High Courts20 Jun 2018
Manish Singh & others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0078
High Courts20 Jun 2018List immediately after 4 weeks
S.S. Kandari Vs Commissioner, Rural Development, Uttarakhand, Pauri Garhwal and others
Uttarakhand High Court · (2018) 06 UK CK 0077
Transfer Act, 2017 — Section 17, 21, 21(2)
High Courts20 Jun 2018Disposed Off
Balraj Sarna Vs The Collector Udham Singh Nagar And Another
Uttarakhand High Court · (2018) 06 UK CK 0007
High Courts19 Jun 2018List this case in the week commencing 02.07.2018
Ravindra Singh & others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0076
High Courts19 Jun 2018Dismissed
Raj Pal Singh & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0074
High Courts19 Jun 2018Disposed Off
Kuldeep Singh Bisht Vs Union of India & others
Uttarakhand High Court · (2018) 06 UK CK 0073
High Courts19 Jun 2018List thereafter
Lalita Bohra Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0071
High Courts19 Jun 2018
Raghu Nath Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 06 UK CK 0070
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6-N