COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 599 of 1,059

High Courts19 Jun 2018Disposed Off

Mahendra Singh Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0069

Environment (Protection) Act, 1986 — Section 3, 4, 6, 7, 8, 15, 16Water (Prevention and Control of Pollution) Act,1974 — Section 25, 33Constitution of India, 1950 — Article 19, 19(1)(a), 21

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High Courts19 Jun 2018Disposed Off

Charan Singh Rautela (Male) Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam

Uttarakhand High Court · (2018) 06 UK CK 0068

Constitution of India, 1950 — Article 14, 21

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High Courts19 Jun 2018Disposed Off

Mohan Chandra Pathak Vs State of Uttarakhand and another

Uttarakhand High Court · (2018) 06 UK CK 0067

Constitution of India, 1950 — Article 14, 21

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High Courts19 Jun 2018Allowed

Mahipal & others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0066

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High Courts19 Jun 2018Disposed Off

Anuj Kansal Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0065

Uttar Pradesh Special Area Development Authorities Act, 1986 — Section 24, 25, 26, 25(3)

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High Courts19 Jun 2018Dismissed

Electrical Contractors Association Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 06 UK CK 0064

Constitution of India, 1950 — Article 14

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High Courts19 Jun 2018Allowed

Vijay & others Vs State of Uttarakhand

Uttarakhand High Court · (2018) 06 UK CK 0063

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8/20 (b) (ii) (C), 42, 50Code of Criminal Procedure, 1973 — Section 100

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High Courts19 Jun 2018

Varun Saini Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 06 UK CK 0062

Indian Penal Code, 1860 — Section 420

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High Courts19 Jun 2018

Smt. Madhu Negi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2018) 06 UK CK 0061

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High Courts19 Jun 2018Disposed Off

Pt. Gopal Krishna Badola Vs State of Uttarakhand & Ors

Uttarakhand High Court · (2018) 06 UK CK 0060

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High Courts19 Jun 2018Dismissed

Baliram @ Baldev & others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0059

Code Of Criminal Procedure, 1973 — Section 156, 156(3), 200, 202Indian Penal Code, 1860 — Section 323, 504, 506, 354

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High Courts19 Jun 2018Disposed Off

Sh. Prince Solanki Vs Bank of India

Uttarakhand High Court · (2018) 06 UK CK 0058

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

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High Courts19 Jun 2018Dismissed

Abhishek Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0057

Indian Penal Code, 1860 — Section 452, 506, 504, 500, 509, 354Constitution of India, 1950 — Article 226

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High Courts19 Jun 2018Dismissed

Subhash Bhatt Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0056

Indian Penal Code, 1860 — Section 342, 354Constitution of India, 1950 — Article 226

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High Courts19 Jun 2018Disposed Off

Arif Kha Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0054

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High Courts19 Jun 2018Allowed

In Reference Nazul Policy of the State for Disposing & Management of Nazul Land and others Vs State & Ors

Uttarakhand High Court · (2018) 06 UK CK 0053

Uttar Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 1972 — Section 2, 2(g)Companies Act, 1956 (1 of 1956) — Section 3Land Acquisition Act, 1894 — Section 41

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High Courts19 Jun 2018Disposed Off

Sanjeev Mehta Vs Branch Manager, Punjab National Bank And Others

Uttarakhand High Court · (2018) 06 UK CK 0052

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High Courts19 Jun 2018Disposed Off

Tauseef Vs District Magistrate/Collector, Haridwar And Others

Uttarakhand High Court · (2018) 06 UK CK 0051

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High Courts19 Jun 2018List the matter tomorrow, i.e, 20.06.2018

Himalayan Yuva Gramin Vikas Sanstha Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 06 UK CK 0050

Uttar Pradesh Land Revenue Act, 1901 — Section 15(4), (7)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229BIndian Penal Code, 1860 — Section 420, 434, 447, 379, 120B

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High Courts19 Jun 2018Disposed Off

Dr. Bhupal Singh Bhakuni & others Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 06 UK CK 0049

National Law University of Uttarakhand Act, 2011(Uttarakhand Act No.11 of 2011) — Section 3(4), 3, 4, 5, 6, 7, 8, 9, 11, 14, 20, 23, 25, 26, 31, 33, 38Reserve Bank of India Act, 1934

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