High Courts26 Jun 2018Disposed Off
Harcharan Singh Vs Union of India & another
Uttarakhand High Court · (2018) 06 UK CK 0115
Essential Commodities Act 1955 — Section 3/7Passports Act, 1967 — Section 6(2)(b), 22
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 597 of 1,059
High Courts26 Jun 2018Disposed Off
Vikky Kumar & another Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0114
Uttar Pradesh Zamidari Abolition & Land Reforms Act 1950 — Section 166, 167
High Courts26 Jun 2018List this case on 11.07.2018 in the daily cause li
Km. Gauri Tarafdar & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0113
High Courts25 Jun 2018Partially Allowed
State of Uttarakhand & others Vs Kailash Chandra Joshi & others
Uttarakhand High Court · (2018) 06 UK CK 0112
High Courts25 Jun 2018Dismissed
Ramsharan Vs Executive Engineer, Construction Division, Public Works Department & Ors
Uttarakhand High Court · (2018) 06 UK CK 0111
High Courts25 Jun 2018Dismissed
Gurjeet Singh Vs State Information Commissioner, Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0109
High Courts25 Jun 2018Disposed Off
Tarun Joshi & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 06 UK CK 0108
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 — Section 2 (o), 6, Rule 9
High Courts25 Jun 2018Disposed Off
Uttarakhand Gramin Bank Vs Union of India & others
Uttarakhand High Court · (2018) 06 UK CK 0107
Rights of Persons with Disabilities Act, 2016 — Section 80
High Courts25 Jun 2018Dismissed
Akanksha Budhiraja Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0106
High Courts25 Jun 2018Disposed Off
Unicon Builders and Contractors Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 06 UK CK 0104
High Courts22 Jun 2018Dismissed
Principal Commissioner of Income Tax Dehradun Vs United Concept & Solution Pvt. Ltd
Uttarakhand High Court · (2018) 06 UK CK 0103
Income Tax Act, 1961 — Section 260A
High Courts22 Jun 2018Dismissed
Anoop Gaur Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 06 UK CK 0102
Code Of Criminal Procedure, 1973 — Section 482, 156(3)Indian Penal Code, 1860 — Setion 420, 467, 468, 471, 504, 506, 120B
High Courts22 Jun 2018Allowed
Tahir Ahmed Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 06 UK CK 0101
High Courts22 Jun 2018Allowed
Virender Singh @ Veeru Vs Parmod Kumar Gupta
Uttarakhand High Court · (2018) 06 UK CK 0100
High Courts22 Jun 2018Dismissed
Mahavir Shah Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0099
Constitution of India, 1950 — Article 300-A
High Courts22 Jun 2018Dismissed
Chuda Ram Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0098
Constitution of India, 1950 — Article 226Uttar Pradesh Government Servant (Discipline and Appeal) — Rule 7(3)
High Courts22 Jun 2018Allowed
M.P. Sharma Vs Commissioner Trade Tax Department and Ors
Uttarakhand High Court · (2018) 06 UK CK 0097
Uttar Pradesh Government Servants Conduct Rules, 1956 — rule 3(1)(2)Constitution of India, 1950 — Article 14
High Courts22 Jun 2018Allowed
Taimur (minor) Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0096
Indian Penal Code, 1860 — Setion 377Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12 (1)
High Courts22 Jun 2018Allowed
Jahir Hasan @ Manga Vs State of Uttarakhand
Uttarakhand High Court · (2018) 06 UK CK 0095
Indian Penal Code, 1860 — Setion 323, 376, 452, 511Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Jun 2018Allowed
Tarabuddin Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0094