High Courts14 Jun 2018Dismissed
Harjinder Kaur @ Jinder Kaur Vs Senior Superintendent Of Police & Others
Uttarakhand High Court · (2018) 06 UK CK 0165
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 354(Ka), 452, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 602 of 1,059
High Courts14 Jun 2018Disposed Off
Vishvanath Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0164
High Courts14 Jun 2018Allowed
Dilbar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0163
High Courts14 Jun 2018Disposed Off
Govind Ballabh Pandey Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 06 UK CK 0162
Constitution Of India, 1950 — Article 14, 21
High Courts14 Jun 2018Allowed
Pan Singh Karki Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0161
Uttar Pradesh Cane Cooperative Service Regulations, 1975 — Regulation 149
High Courts14 Jun 2018Disposed Off
Tara Chandar Vs Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 06 UK CK 0160
Constitution Of India, 1950 — Article 14, 21
High Courts14 Jun 2018
Raghu Nath Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 06 UK CK 0159
Industrial Disputes Act, 1947 — Section 2g, 4K, 6N, 6E, 25B, 25FUttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts14 Jun 2018Disposed Off
Mohan Singh Dewari @APPELLANT@Hash Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 06 UK CK 0158
Constitution Of India, 1950 — Article 14, 21
High Courts14 Jun 2018Dismissed
Anita Swaroop @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 06 UK CK 0157
High Courts14 Jun 2018Disposed Off
Prayag Dutt Dorbe @APPELLANT@Hash Uttarakhand Payjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 06 UK CK 0156
Constitution Of India, 1950 — Article 14, 21
High Courts14 Jun 2018Disposed Off
Jagdish Prasad Nautiyal & Others @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0155
Uttar Pradesh Primary Agricultural Cooperative Credit Societies Centralized Service Rules, 1976 — Rule 7, 17, 18, 19, 19(1), 19(3), 30(4)
High Courts14 Jun 2018Disposed Off
Jeet Singh Rawat & Others @APPELLANT@Hash State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 06 UK CK 0154
High Courts14 Jun 2018Allowed
Bachi Singh Jeena @APPELLANT@Hash State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 06 UK CK 0153
Constitution Of India, 1950 — Article 309
High Courts14 Jun 2018Allowed
Rajeev Joshi @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 06 UK CK 0152
Uttar Pradesh Recruitment Of 2 Dependants Of Government Servants Dying In Harness Rules, 1974 — Rule 2(a)
High Courts14 Jun 2018Allowed
Dr. Prashant Singh & Ors @APPELLANT@Hash State & Ors
Uttarakhand High Court · (2018) 06 UK CK 0151
High Courts14 Jun 2018Partly Allowed
Oil And Natural Gas Corporation Ltd @APPELLANT@Hash Anjana Mittal
Uttarakhand High Court · (2018) 06 UK CK 0150
Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 33, 33(2)(b), 33C, 33C(2)Defence Of India Rules, 1962 — Rule 81aConstitution Of India, 1950 — Article 14, 21, 226, 227, 309
High Courts14 Jun 2018Disposed Off
Dharmpal Singh Yadav Alias D.P. Yadav Vs Central Bureau Of Investigation @ RESPONDENT
Uttarakhand High Court · (2018) 06 UK CK 0013
Indian Penal Code, 1860 — Section 120B, 302, 307, 326
High Courts14 Jun 2018Disposed Off
Mahila Maha Vidyalaya P.G College Haridwar Vs State Of Uttarakhand And Others @ RESPONDENT
Uttarakhand High Court · (2018) 06 UK CK 0005
High Courts12 Jun 2018Disposed Off
Dharmendra Singh Negi Vs State Of Uttarakhand And Others @ RESPONDENT
Uttarakhand High Court · (2018) 06 UK CK 0012
Indian Penal Code, 1860 — Section 354, 504, 506, 509
High Courts12 Jun 2018Disposed Off
Wajid Vs State Of Uttarakhand And Others @ RESPONDENT
Uttarakhand High Court · (2018) 06 UK CK 0011
Indian Penal Code, 1860 — Section 323, 324, 452, 504, 506