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Uttarakhand High Court judgments

21,173 judgments · page 234 of 1,059

High Courts03 Aug 2023Allowed

Manoj Joshi Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0038

Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Uttar Pradesh Public Examination (Prevention Of Unfair Means) Act, 1998 — Section 9, 10
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High Courts03 Aug 2023Disposed Of

Safdar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0010

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
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High Courts03 Aug 2023Disposed Of

Mursalin Alias Munna Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0009

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
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High Courts03 Aug 2023Allowed

Mohit Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2), 5(l), 6
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High Courts03 Aug 2023Allowed

Jackie Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0004

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4
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High Courts02 Aug 2023Allowed

Nitin Srivastava Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Banning Of Unregulated Deposit Schemes Act, 2019 — Section 3, 4, 5, 21, 22, 23, 25
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High Courts02 Aug 2023Dismissed

Salik Alvi Vs Punjab National Bank

Uttarakhand High Court · (2023) 08 UK CK 0013

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
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High Courts02 Aug 2023Disposed Of

Priyanka Gupta Vs Ankit Gupta

Uttarakhand High Court · (2023) 08 UK CK 0012

Hindu Marriage Act, 1955 — Section 19Family Courts Act, 1984 — Section 19Code Of Civil Procedure, 1908 — Section 105
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