High Courts27 Jul 2023Disposed Of
Ram Bilas Yadav Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0185
Indian Penal Code, 1860 — Section 109, 120BPrevention Of Corruption Act, 1988 — Section 13(1)(b), 13(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 236 of 1,059
High Courts27 Jul 2023Allowed
Rakesh Kumar Kashyap Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 07 UK CK 0181
Negotiable Instruments Act, 1881 — Section 138
High Courts27 Jul 2023Allowed
Sushil Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 07 UK CK 0180
Indian Penal Code, 1860 — Section 406
High Courts27 Jul 2023Allowed
Manish Nautiyal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0179
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304, 504
High Courts26 Jul 2023Dismissed
Mayank Kaushik Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 07 UK CK 0184
High Courts26 Jul 2023Disposed Of
General B.C. Joshi Vs Arun Kumar Chaudhary
Uttarakhand High Court · (2023) 07 UK CK 0183
High Courts26 Jul 2023
Sunil Kumar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0182
High Courts26 Jul 2023Disposed Of
Mohd. Akbar Alias Akbar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0173
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)Constitution Of India, 1950 — Article 21
High Courts26 Jul 2023Disposed Of
Usman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0172
Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
High Courts26 Jul 2023Disposed Of
Afzal And Four Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0171
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 153A, 295, 307, 323, 324, 427Criminal Law (Amendment) Act, 1932 — Section 7
High Courts26 Jul 2023Allowed
Krishna Vishwas Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0170
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B
High Courts26 Jul 2023Allowed
Mohd. Azam Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0169
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 411, 457
High Courts26 Jul 2023Allowed
Aditya Alias Nannu Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0168
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts26 Jul 2023Allowed
Babu Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0167
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21
High Courts26 Jul 2023Allowed
Akshit Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0166
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2)
High Courts26 Jul 2023Allowed
Arjun Sachdeva Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0165
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 326, 341, 427, 504, 506
High Courts26 Jul 2023Allowed
Manish Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 07 UK CK 0164
Indian Penal Code, 1860 — Section 304B, 323, 504
High Courts25 Jul 2023Disposed Of
Uttarakhand Subordinate Service Selection Commission Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0178
High Courts25 Jul 2023Dismissed
Arvind Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0177
High Courts25 Jul 2023Disposed Of
Vinod Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 07 UK CK 0176