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Uttarakhand High Court judgments

21,173 judgments · page 232 of 1,059

High Courts10 Aug 2023Allowed

Amit Kumar Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
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High Courts09 Aug 2023Disposed Of

Murad Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0068

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
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High Courts09 Aug 2023Disposed Of

Gulzar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0067

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 411Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21, 22
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High Courts09 Aug 2023Disposed Of

Rohit Sah Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0066

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 506Constitution Of India, 1950 — Article 21
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High Courts09 Aug 2023Allowed

Sachin Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6
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High Courts09 Aug 2023Allowed

Kuldeep Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0059

Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 7AConstitution Of India, 1950 — Article 21
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High Courts08 Aug 2023Disposed Of

Parvej Aalam Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0053

Code Of Criminal Procedure, 1973 — Section 438Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Constitution Of India, 1950 — Article 21
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High Courts08 Aug 2023Disposed Of

Ajay Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 08 UK CK 0052

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 274, 275, 276, 419, 420, 467, 468, 471Drugs And Cosmetics Act, 1940 — Section 17, 17B, 18A, 18(a)(i), 18(a)(vi), 18(c), 18B, 27, 28A, 28B
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