COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 191 of 1,060

High Courts19 Feb 2024Dismissed

State Of Uttaranchal Vs Hem Upadhyay

Uttarakhand High Court · (2024) 02 UK CK 0029

Code Of Criminal Procedure, 1973 — Section 100, 313, 378(3)Narcotic Drugs And Psychotropic Substances, 1985 — Section 18, 20, 41, 42. 43, 50
High Courts19 Feb 2024Disposed Of

Yogesh Raj Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0028

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 408, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A