CourtKutchehry.com

COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 189 of 1,060

High Courts04 Mar 2024Disposed Of

Kapil Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 03 UK CK 0008

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A, 8Constitution Of India, 1950 — Article 21, 226
Read judgment
High Courts04 Mar 2024Disposed Of

Sudha Rani Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 03 UK CK 0007

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7A, 8Constitution Of India, 1950 — Article 21, 226
Read judgment
High Courts01 Mar 2024Disposed Of

Ashwani Kumar Kamboj Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 03 UK CK 0004

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21, 226
Read judgment
High Courts01 Mar 2024Allowed

Ankush Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 03 UK CK 0001

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Uttar Pradesh Public Examinations (Prevention Of Unfair Means) Act, 1998 — Section 9, 10Prevention Of Corruption Act, 1988 — Section 8, 12
Read judgment
High Courts29 Feb 2024Dismissed

Karamchand Vs Jeevanram & Others

Uttarakhand High Court · (2024) 02 UK CK 0090

Code Of Civil Procedure, 1908 — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2Code Of Civil Procedure, 1908 — Section 151
Read judgment
High Courts29 Feb 2024Disposed Of

Naveen Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0073

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Constitution Of India, 1950 — Article 21
Read judgment
High Courts29 Feb 2024Disposed Of

Digvijay Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 02 UK CK 0071

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7AIndian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471
Read judgment