COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 133 of 1,060

High Courts09 Dec 2024Allowed

Luckki Alias Sameer Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0047

Indian Penal Code, 1860 — Section 307, 323, 325, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)

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High Courts09 Dec 2024Dismissed

Chhotu @ Jonny Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0046

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161

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High Courts09 Dec 2024Dismissed

Molakram And Ors Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0036

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 504, 506

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High Courts09 Dec 2024Dismissed

Akil Ahamad Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0035

Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 467, 468, 471Forest Act, 1927 — Section 26Code Of Criminal Procedure, 1973 — Section 482

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High Courts09 Dec 2024Allowed

Umesh Pal Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 12 UK CK 0034

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13B

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High Courts09 Dec 2024

Bablu And Others Vs State Of Uttarakhand Through Principal Secretary (Home) Of U.K. Dehradun And Others

Uttarakhand High Court · (2024) 12 UK CK 0033

Indian Penal Code, 1860 — Section 147, 324, 504, 506

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High Courts09 Dec 2024Disposed Of

Vijendra Chand Ramola Vs District Magistrate Tehri Garhwal/ Rehabilitation Director, Tehri Dam Project, New Tehri, District Tehri Garhwal And Another

Uttarakhand High Court · (2024) 12 UK CK 0032

Constitution Of India, 1950 — Article 226

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High Courts09 Dec 2024Disposed Of

Babu Hasan Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0031

Constitution Of India, 1950 — Article 226

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High Courts09 Dec 2024

Surendra Kumar Singh And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0030

Constitution Of India, 1950 — Article 226

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High Courts09 Dec 2024

Gurmukh Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0029

Constitution Of India, 1950 — Article 226

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High Courts06 Dec 2024Disposed Of

Saleem Ahmad Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 12 UK CK 0028

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High Courts06 Dec 2024Disposed Of

Ms Tiger Structure Private Limited Vs Assistant Commissioner And Another

Uttarakhand High Court · (2024) 12 UK CK 0027

Uttarakhand Goods And Services Tax. Act, 2017 — Section 73

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High Courts05 Dec 2024Disposed Of

M/s Ramesh Chandra GSTIN Vs Commissioner State Goods And Services Tax And Another

Uttarakhand High Court · (2024) 12 UK CK 0016

Uttarakhand Goods And Services Tax. Act, 2017 — Section 30Central Goods And Services Tax Act, 2017 — Section 30(2)

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High Courts05 Dec 2024Disposed Of

Rakesh Aneja And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0015

Uttarakhand Minerals (Illegal Mining, Transportation And Storage Removal) Rules, 2020 — Rule 14

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High Courts05 Dec 2024Dismissed

Anita Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 12 UK CK 0014

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts05 Dec 2024Allowed

Sudhanshu Tyagi Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0013

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 34, 379, 411, 465, 468, 471

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High Courts04 Dec 2024Dismissed

Dr. Shariq Aleem Vs Shabnam And Another

Uttarakhand High Court · (2024) 12 UK CK 0023

Protection Of Women From Domestic Violence Act, 2005 — Section 12

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High Courts04 Dec 2024Dismissed

Om Prakash Vs Anil Devi

Uttarakhand High Court · (2024) 12 UK CK 0022

Code Of Criminal Procedure, 1973 — Section 125

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High Courts04 Dec 2024Allowed

Vikram Kumar Kushwaha Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0021

Indian Penal Code, 1860 — Section 120B, 216A, 395, 412, 420, 467, 468, 471

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High Courts04 Dec 2024Dismissed

Mohd. Shareef @ Anni Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0020

Indian Penal Code, 1860 — Section 323, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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