High Courts18 Dec 2024Dismissed
Manish Kumar Vs Director Rehabilitation, Tehri Dam Project And Others
Uttarakhand High Court · (2024) 12 UK CK 0107
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 131 of 1,060
High Courts18 Dec 2024Allowed
Chandrapal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0106
Indian Penal Code, 1860 — Section 376(3), 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Dec 2024Disposed Of
Anuj Kumar Alias Neelu Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0105
Indian Penal Code, 1860 — Section 120B, 307Constitution Of India, 1950 — Article 21
High Courts17 Dec 2024Disposed Of
Arvind Singh Ranawat And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0104
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts17 Dec 2024Dismissed
M/s Shri Shani Sai Minerals And Another Vs Punjab National Bank
Uttarakhand High Court · (2024) 12 UK CK 0077
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2024Dismissed
M/s Kalim Ahmad And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0076
High Courts16 Dec 2024Disposed Of
Pawan Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0075
Constitution Of India, 1950 — Article 226
High Courts14 Dec 2024Allowed
Mohd. Javed Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0073
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts13 Dec 2024Disposed Of
Kuldeep Singh Vs Commissioner Of Commercial Goods And Service Tax, Commissionerate At Dehradun And Another
Uttarakhand High Court · (2024) 12 UK CK 0074
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2024Disposed Of
Saurabh Pandey & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 12 UK CK 0072
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(B)
High Courts13 Dec 2024Dismissed
Jaswinder Singh Kalsi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0071
Indian Penal Code, 1860 — Section 406, 420Information Technology Act, 2000 — Section 66DBharatiya Nagarik Suraksha Sanhita, 2023 — Section 528
High Courts13 Dec 2024Disposed Of
Udayveer Singh Vs Telluram
Uttarakhand High Court · (2024) 12 UK CK 0070
Negotiable Instruments Act, 1881 — Section 138, 143(3)
High Courts13 Dec 2024Disposed Of
Vishal Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0069
Indian Penal Code, 1860 — Section 323, 356, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts13 Dec 2024Disposed Of
M/s Sky Flair Hotel And Resort Pvt. Ltd. And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0068
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts13 Dec 2024Allowed
Gulsher Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0067
Indian Penal Code, 1860 — Section 201, 302, 404
High Courts12 Dec 2024Disposed Of
Snehlata Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0066
Uttarakhand School Education Act, 2006 — Section 58
High Courts12 Dec 2024Disposed Of
Shanti Devi & Ors. Vs Aalendra Singh
Uttarakhand High Court · (2024) 12 UK CK 0065
Code Of Civil Procedure, 1908 &mdash Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts12 Dec 2024Dismissed
Satish Kumar & Ors. Vs Nagar Palika Parishad Laksar & Anr.
Uttarakhand High Court · (2024) 12 UK CK 0064
Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 4, 7, 15Code Of Civil Procedure, 1908 &mdash Order 7 Rule 11(d)
High Courts12 Dec 2024Dismissed
Gilsharan Kaur Vs Akhil Kumar
Uttarakhand High Court · (2024) 12 UK CK 0063
High Courts12 Dec 2024Allowed
Ravindra Bhatt And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0062
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 70(2), 127(2), 137(2), 142Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6