High Courts12 Dec 2024Allowed
Satvinder Singh @ Gendu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 60
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 132 of 1,060
High Courts11 Dec 2024Disposed Of
Ajay Kumar And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0059
Indian Penal Code, 1860 — Section 323, 356, 504, 506
High Courts11 Dec 2024Disposed Of
Sunita And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0058
Indian Penal Code, 1860 — Section 323, 506
High Courts11 Dec 2024Dismissed
Ritik Goswami Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0057
Indian Penal Code, 1860 — Section 354(d), 427, 452, 504, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts11 Dec 2024Disposed Of
Deepak Kumar And Anr Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 12 UK CK 0056
High Courts11 Dec 2024Disposed Of
Gajendra Rautela & Ors Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2024) 12 UK CK 0055
High Courts11 Dec 2024Disposed Of
Rahul Kumar And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0054
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Dec 2024Dismissed
Mahipal Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0053
Uttaranchal School Education Act, 2006 — Section 18
High Courts10 Dec 2024Disposed Of
Mohd. Rizwan & Ors Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2024) 12 UK CK 0045
High Courts10 Dec 2024Disposed Of
Anil Chaudhary Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 12 UK CK 0044
High Courts10 Dec 2024Disposed Of
Govind And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0043
High Courts10 Dec 2024Allowed
Shamsher Singh Sandhu Alias Sonu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0042
Indian Penal Code, 1860 — Section 384, 506
High Courts10 Dec 2024Disposed Of
Rakesh Tyagi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0041
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2024Disposed Of
Munshi Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0040
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2024Allowed/ Disposed Of
Kuldeep Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0039
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Dec 2024Partly Allowed
Jagdish Chand @Hash State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0038
Indian Penal Code, 1860 — Section 323, 341, 354B, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Dec 2024Allowed
Sahil Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 60
High Courts09 Dec 2024Allowed
Ravish Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0052
Indian Penal Code, 1860 — Section 323, 376, 504, 506
High Courts09 Dec 2024Allowed
Rajbeer Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts09 Dec 2024Allowed
Avinash Thakur Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0048
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6Code Of Criminal Procedure, 1973 — Section 164