High Courts25 Aug 2026Disposed Of
Bimla Devi Vs Nagar Nigam Almora & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2581
COURT ARCHIVE
Uttarakhand High Court judgments
21,620 judgments · page 13 of 1,081
High Courts25 Aug 2026Disposed Of
Vijay Poonia & Ors. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 08 UK CK 2580
High Courts25 Aug 2026Disposed Of
Sejal Diwakar & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2579
Uniform Civil Code, UttarakhandConstitution of India-Article 21
High Courts25 Aug 2026Disposed Of
Muskan & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2578
Uniform Civil Code, UttarakhandConstitution of India-Article 21
High Courts25 Aug 2026Disposed Of
Dr. Deepmala Vs Secretary, Higher Education & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2603
Uttarakhand Annual Transfer for Public Servants Act, 2017
High Courts25 Aug 2026Disposed Of
M/s Bansal Construction Vs State of Uttarakhand & Others
Uttarakhand High Court · (2026) 08 UK CK 2552
Micro, Small and Medium Enterprises Development Act, 2006-Section 16, 17, 18
High Courts25 Aug 2026Dismissed
A.K. Solanki Vs Chairman / Managing Director Oriental Insurance Co. Ltd. & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2553
High Courts25 Aug 2026Dismissed
Canara Bank Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2554
National Highways Act, 1956-Section 3D, 3G
High Courts25 Aug 2026Disposed Of
Saurav Tewari Vs Life Insurance Corporation Of India & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2555
Life Insurance Corporation of India (Staff) Rules 1960-Rule 47, 47(1)(b)
High Courts25 Aug 2026Dismissed
The New India Assurance Co. Ltd. Vs Indramani Sati & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2556
Motor Vehicles Act, 1988-Section 166
High Courts24 Aug 2026Disposed of
Raman Panwar Vs State of Uttarakhand and another
Uttarakhand High Court · (2026) 08 UK CK 2656
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 451
High Courts24 Aug 2026Allowed
Poonam Bahuguna Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2557
Uttarakhand Advocate General Office Establishment (Service of Employees) Rules, 2013Daily Wage, Work-Charged, Fixed-Pay, Part-Time and Ad-hoc Employees Regularisation (Amendment) Rules, 2025Regularization Rules, of 2013
High Courts24 Aug 2026Disposed Of
Amandeep Singh & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2558
Special Marriage ActConstitution of India-Article 21
High Courts24 Aug 2026Disposed Of
Heena & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2559
Uniform Civil Code, Uttarakhand
High Courts24 Aug 2026Dismissed
Mahesh Chandra Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2560
High Courts24 Aug 2026Dismissed
Puneet Agrawal Vs District Magistrate, Dehradun & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2561
U.P. Control of Goondas Act, 1970-Section 3(1)
High Courts24 Aug 2026Dismissed
Puneet Agrawal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2562
BNSS, 2023-Section 175(3)
High Courts24 Aug 2026Disposed Of
Anirudh Gupta Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2577
Society Rules-Rule 35
High Courts24 Aug 2026Disposed Of
M/s Jai Durga Construction Vs Superintendent Engineer 6th Circle Public Works Department Uttarkashi & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2576
High Courts24 Aug 2026Dismissed
Chanchal Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2602
CGST/SGST Act, 2017-Section 73(9)