COURT ARCHIVE

Uttarakhand High Court judgments

21,620 judgments · page 12 of 1,081

High Courts03 Sept 2026Dismissed

Smt Santosh & Ors. Vs State Of Uttarakhand & Anr.

Uttarakhand High Court · (2026) 09 UK CK 2077

Cr.P.C.-Section 482, 125, 161, Chapter IXIPC-Section 323, 504, 506, 498-A, 307, 494, 495Dowry Prohibition Act-Sections 3 and 4

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High Courts03 Sept 2026

Reliance General Insurance Co. Ltd. Vs Smt. Manisha & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2075

Workmen's Compensation Act-Section 30

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High Courts03 Sept 2026

Satish Chauhan Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2074

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High Courts03 Sept 2026Dismissed

Raman Kumar Shah Vs High Court Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0937

Forest (Conservation) Act, 1980-Section 3A, 3B, 2, 2(i)Forest Conservation Rules, 2023-Rule 13Uttar Pradesh Reorganization Act, 2000-Section 26

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High Courts02 Sept 2026Disposed Of

Feel Good Timber Vs The Commissioner Central Goods And Service Tax & Anr.

Uttarakhand High Court · (2026) 09 UK CK 2083

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High Courts02 Sept 2026

The Oriental Insurance Company Limited Vs Smt. Sajida & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2082

Motor Vehicles Act, 1988-Section 173

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High Courts02 Sept 2026

Dr. Shalini Gupta & Ors. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2078

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High Courts02 Sept 2026Disposed Of

Raman Devi Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0936

U.P. Cooperative Societies Employees Service Regulation, 1975-Regulations 87

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High Courts02 Sept 2026Allowed

Shakti Umriyal Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0953

Constitution of India-Articles 14, 16 & 21

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High Courts02 Sept 2026Disposed Of

Kheem Ram Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0952

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High Courts02 Sept 2026Disposed Of

Naseema Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0951

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High Courts02 Sept 2026Disposed Of

Jaypal Singh Vs The State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0950

Uttarakhand Panchayati Raj Act, 2016-Section 134

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High Courts02 Sept 2026Disposed Of

Surendra Pal Phutela Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0949

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High Courts01 Sept 2026

Smt. Kamla Kandari & Ors. Vs The New India Assurance Company & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2085

Motor Vehicles Act, 1988-Section 166, 158

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High Courts01 Sept 2026

Rajendra Singh Vs Vipin Kumar & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2058

Uttarakhand Panchayat Raj Act, 2016-Section 90(4), 90, 138, 8Representation of People Act, 1951

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High Courts01 Sept 2026

Nikhilesh Gharami Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2139

Uttarakhand Panchayati Raj Act, 2016-Section 53(1)(p)

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High Courts01 Sept 2026Disposed Of

Satish Kumar Sharma & Ors. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0985

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High Courts01 Sept 2026Allowed

Pantnagar Vishvavidyalay Sewa Nivrit Shikshak Kalyan Samiti, Rudrapur Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 0948

Constitution of India-Article 226Payment of Gratuity Act, 1972-Section 5, 14, 2(e)THE UTTAR PRADESH RETIREMENT BENEFITS RULES, 1961

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High Courts01 Sept 2026Disposed Of

Annapurna Gupta Vs Joint Commissioner (Appeal) & Anr.

Uttarakhand High Court · (2026) 09 UK CK 0947

UKGST Act, 2017-Section 73

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High Courts31 Aug 2026Disposed Of

Nathi Ram Vs State of Uttarkahand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2563

The Uttarakhand Subordinate Revenue Executive (Naib Tehsildar) Service Rules, 2009

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