High Courts24 Feb 2025Allowed
Sardar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1069
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 62 of 66
High Courts24 Feb 2025Allowed
Virender Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1068
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
High Courts21 Feb 2025Dismissed
State Of Uttarakhand Vs Rishipal
Uttarakhand High Court · (2025) 02 UK CK 1067
Indian Penal Code, 1860 - Section 506Protection Of The Children From Sexual Offences Act, 2012 - Section 7, 8, 9 (m), 10Code Of Criminal Procedure, 1973 - Section 156(3), 200, 202, 244
High Courts21 Feb 2025Allowed/ Disposed Of
Amit Chauhan & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 02 UK CK 1066
Indian Penal Code, 1860 - Section 34, 120B, 411, 416, 420, 467, 468, 471
High Courts21 Feb 2025Dismissed
National Insurance Company Ltd. Vs Israr Ahmad & Another
Uttarakhand High Court · (2025) 02 UK CK 1062
Workmen's Compensation Act, 1923 - Section 30
High Courts21 Feb 2025Allowed
Dilip Rana And Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1058
Indian Penal Code, 1860 - Section 34, 302, 506Evidence Act, 1872 - Section 65B, 65B(4)
High Courts21 Feb 2025Allowed
Rehman Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1057
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 376, 506Constitution Of India, 1950 - Article 21
High Courts21 Feb 2025
Sunny Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1056
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 307, 504Constitution Of India, 1950 - Article 21
High Courts20 Feb 2025Dismissed
Anamika Mishra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 1061
High Courts20 Feb 2025Disposed Of
Pankaj Pal Vs Nagar Nigam, Dehradun And Others
Uttarakhand High Court · (2025) 02 UK CK 1060
High Courts20 Feb 2025Dismissed
M/s Trilok Singh & Co, Beriparao, Haldwani, District Nainital Vs Bharat Petroleum Corporation Ltd. And Others
Uttarakhand High Court · (2025) 02 UK CK 1059
High Courts20 Feb 2025
Rais Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1055
Indian Penal Code, 1860 - Section 34, 120B, 302
High Courts19 Feb 2025Dismissed
State Of Uttarakhand Vs Mohd. Rizwan
Uttarakhand High Court · (2025) 02 UK CK 1054
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 50Code Of Criminal Procedure, 1973 - Section 313
High Courts19 Feb 2025
Ankush Srivastav And Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1048
Code Of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 420Constitution Of India, 1950 - Article 21
High Courts18 Feb 2025Allowed
Sukhvinder Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1053
Bharatiya Nyay Sanhita, 2023 - Section 64, 96, 137(2), 352Protection Of The Children From Sexual Offences Act, 2012 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183
High Courts18 Feb 2025Allowed
Farhan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1052
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22
High Courts18 Feb 2025Allowed
Pradeep Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1050
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 29
High Courts18 Feb 2025Allowed
Manish Kumar @ Bablu Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1049
Bharatiya Nyay Sanhita, 2023 - Section 105Arms Act, 1959 - Section 30
High Courts18 Feb 2025Disposed Of
Faisal Alias Mohd Shaha Faisal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 02 UK CK 1047
Indian Penal Code, 1860 - Section 363, 366
High Courts18 Feb 2025Disposed Of
Mohammad Shahnawaz @ Shahnawaz @ Shanu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1046
Indian Penal Code, 1860 - Section 323, 498A, 506Dowry Prohibition Act, 1961 - Section 3, 4