High Courts14 Feb 2025Dismissed
Mahendra Singh @ Mohinder Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1022
Code Of Criminal Procedure, 1973 - Section 391Negotiable Instruments Act, 1881 - Section 138
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 64 of 66
High Courts14 Feb 2025Disposed Of
Suraj Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 02 UK CK 1024
Indian Penal Code, 1860 - Section 420, 468, 471
High Courts14 Feb 2025Disposed Of
Nishan Singh And Ors. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 1023
Bharatiya Nyay Sanhita, 2023 - Section 115, 117(2), 332(c), 351(2), 352
High Courts14 Feb 2025Allowed
Asha Randhawa @ Asha Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1021
Indian Penal Code, 1860 - Section 120B, 420, 447, 467, 468, 471, 504, 506
High Courts14 Feb 2025Dismissed
M/ S Sri Hari Om Trading Com Pany Through Its Proprietor Sunil Yadav Vs Punjab National Bank And Others
Uttarakhand High Court · (2025) 02 UK CK 1020
Constitution Of India, 1950 - Article 226
High Courts14 Feb 2025Dismissed
M/ S Ursa Business Solutions & Consulting Private Limited Through Its Authorized Director Vs Assistant Commissioner, State Goods And Services Tax, Haldwani
Uttarakhand High Court · (2025) 02 UK CK 1019
Constitution Of India, 1950 - Article 226
High Courts14 Feb 2025Dismissed
M/ s Narayani Distributor Vs Commissioner, Uttarakhand State Goods & Services Tax Com Missionerate, Dehradun, Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1018
Constitution Of India, 1950 - Article 226
High Courts14 Feb 2025Allowed
Anil Alias Sanju Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1017
Indian Penal Code, 1860 - Section 363, 366A, 376(1)Protection Of The Children From Sexual Offences Act, 2012 - Section 3, 4
High Courts14 Feb 2025Allowed
Kiran Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1016
Indian Penal Code, 1860 - Section 120B, 302
High Courts14 Feb 2025Allowed
Laeek Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1013
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 60
High Courts14 Feb 2025Allowed
Arjun Kumar & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1012
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 27A, 29, 60
High Courts14 Feb 2025Allowed
Gajendra Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1011
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22C, 29
High Courts14 Feb 2025Allowed
Shivam Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1010
Bharatiya Nyay Sanhita, 2023 - Section 109(1), 190(1), 191(2), 191(3)Criminal Law (Amendment Act), 2013 - Section 7Arms Act, 1959 - Section 3, 25(1B)
High Courts13 Feb 2025Disposed Of
Praveen Kumar Alias Arun Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 1008
Constitution Of India, 1950 - Article 226
High Courts13 Feb 2025Disposed Of
M/ s Sardar Ji Ka Family Restaurant Vs Punjab National Bank, Circle Office And Others
Uttarakhand High Court · (2025) 02 UK CK 1007
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)Constitution Of India, 1950 - Article 226
High Courts13 Feb 2025Disposed Of
Naseem Ahmed Qureshi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 1006
Constitution Of India, 1950 - Article 226
High Courts13 Feb 2025Disposed Of
Amit Kumar Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2025) 02 UK CK 1005
Constitution Of India, 1950 - Article 226
High Courts13 Feb 2025Allowed
Nazim Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1004
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)
High Courts13 Feb 2025Disposed Of
Israr Ahmad Vs Tasim Ali
Uttarakhand High Court · (2025) 02 UK CK 1003
Negotiable Instruments Act, 1881 - Section 138, 143(3)
High Courts13 Feb 2025Disposed Of
Rupesh Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1002
Indian Penal Code, 1860 - Section 420, 467, 468, 471