High Courts10 Feb 2025Disposed Of
Committee Of Management A.N. Jha Inter College, Karanpur, Jaspur, District Udham Singh Nagar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0980
Uttarakhand School Education Act, 2006 - Section 36Constitution Of India, 1950 - Article 226
