High Courts21 Mar 2025Allowed
Amritpal Singh Alias Amrit Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0901
Indian Penal Code, 1860 - Section 34, 302, 307, 506Code Of Criminal Procedure, 1973 - Section 313
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 55 of 66
High Courts21 Mar 2025Allowed
Shoaib Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0900
Indian Penal Code, 1860 - Section 376(2), 384, 452, 504, 506
High Courts21 Mar 2025Dismissed
Bhanu Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0899
Indian Penal Code, 1860 - Section 308, 323, 324, 325, 504Code Of Criminal Procedure, 1973 - Section 482
High Courts21 Mar 2025Disposed Of
Shanu Paswan Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 03 UK CK 0898
Indian Penal Code, 1860 - Section 465Information Technology Act, 2000 - Section 67
High Courts21 Mar 2025Disposed Of
Neha Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0897
Indian Penal Code, 1860 - Section 323, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts21 Mar 2025Allowed
Dalveer Ram Alias Dalveer Lal And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0896
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 147, 323, 504, 506
High Courts21 Mar 2025Disposed Of
P P Ram Chandran Alias Parpurath Pushpakaran Ram Chandran Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0895
Code Of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 120B, 420, 467, 468
High Courts21 Mar 2025
Sushila Negi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0894
High Courts21 Mar 2025
Kusum Juyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0893
High Courts21 Mar 2025Allowed
Shakeel Ahmad Ansari Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0892
National Investigation Agency Act, 2008 - Section 21(4)Indian Penal Code, 1860 - Section 120B, 147, 148, 149, 307, 323, 332, 341, 342, 353, 395, 412, 427, 436Prevention Of Damage To Public Property Act, 1984 - Section 3, 4
High Courts21 Mar 2025Allowed
Masoom Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0891
Indian Penal Code, 1860 - Section 147, 148, 149, 307, 323, 324, 452, 504, 506
High Courts20 Mar 2025Allowed
Lalu Alias Amir Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0890
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 305, 331(4)Arms Act, 1959 - Section 3, 25, 27
High Courts20 Mar 2025Disposed Of
Saddam Husain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0889
Indian Penal Code, 1860 - Section 406, 504Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Disposed Of
Krishna Mohan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0888
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts20 Mar 2025Disposed Of
Shabana W/o Mohd Ujair And Three Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0887
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120, 120B, 420, 467, 468
High Courts20 Mar 2025Disposed Of
Shashi Devi Vs General Manager, UCO Bank And Others
Uttarakhand High Court · (2025) 03 UK CK 0886
Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Disposed Of
Sarvam Seva Sansthanam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0885
Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Disposed Of
Charanjeet Kaur And Another Vs Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2025) 03 UK CK 0884
Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Dismissed
Amitoj Singh Vs Union Of India & Others
Uttarakhand High Court · (2025) 03 UK CK 0883
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 309(4), 324(4), 351(2), 352
High Courts19 Mar 2025Allowed
Ashwani Kumar Mittal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0882
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 406, 420Constitution Of India, 1950 - Article 21