High Courts17 Mar 2025Disposed Of
Khalid Pundir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0861
Uttar Pradesh Land Revenue Act, 1901 - Section 41Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 57 of 66
High Courts17 Mar 2025Disposed Of
Vijay Arya And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0860
Constitution Of India, 1950 - Article 226
High Courts17 Mar 2025Disposed Of
Moin And Another Vs Hemwati Nandan Bahuguna Garhwal Central University And Others
Uttarakhand High Court · (2025) 03 UK CK 0859
Constitution Of India, 1950 - Article 226
High Courts17 Mar 2025Disposed Of
Irshad And Ors Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0858
Muslim Women (Protection Of Rights On Marriage), Act, 2019 - Section 3, 4Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(m), 77, 79, 115(2), 333, 351(2), 352Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts17 Mar 2025Allowed
Vakila Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0857
Bharatiya Nyaya Sanhita, 2023 - Section 80(2)
High Courts12 Mar 2025
Sweta Saini And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0856
High Courts12 Mar 2025
Sanjana Negi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0855
High Courts12 Mar 2025Disposed Of
Raees Alias Satna Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0854
Uttarakhand Jail Manual (Rules), 2023 - Rule 504, 504(ii), 504(ii)(a), 504(ii)(b), 504(ii)(c), 504(ii)(d), 504(ii)(e), 504(ii)(f), 504(ii)(g), 504(ii)(h), 512
High Courts12 Mar 2025Disposed Of
Dharmendra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0853
Indian Penal Code, 1860 - Section 201, 302, 364A
High Courts12 Mar 2025Dismissed
Vinod Chandra Tiwari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0852
High Courts12 Mar 2025Disposed Of
Purnagiri Taxi Association Vs Zila Panchayat, Cham Pawat And Others
Uttarakhand High Court · (2025) 03 UK CK 0851
High Courts12 Mar 2025Allowed
Mohd. Danish Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0849
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Information Technology Act, 2000 - Section 67BConstitution Of India, 1950 - Article 21
High Courts12 Mar 2025Allowed
Imran Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0848
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482
High Courts12 Mar 2025Allowed
Aadil Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0847
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts12 Mar 2025Disposed Of
Nasreen And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0845
Indian Penal Code, 1860 - Section 197, 420, 465, 468Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts12 Mar 2025Disposed Of
Prem Sagar Vs Amit Sarkar
Uttarakhand High Court · (2025) 03 UK CK 0844
Negotiable Instruments Act, 1881 - Section 138, 143(3)
High Courts12 Mar 2025Disposed Of
Parvez And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0842
Indian Penal Code, 1860 - Section 323, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts12 Mar 2025Disposed Of
Girish Kumar Goswami Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0841
High Courts11 Mar 2025Dismissed
Deepak Kumar Vs Narendra Kumar Dikshit
Uttarakhand High Court · (2025) 03 UK CK 0846
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(2), 21(1)
High Courts11 Mar 2025Allowed
Shahjadi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0840
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21