High Courts25 Mar 2025Disposed Of
Ahsan Ali And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0923
Indian Penal Code, 1860 - Section 323, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2025
1,312 judgments · page 54 of 66
High Courts25 Mar 2025Disposed Of
Shoaib Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0922
Indian Penal Code, 1860 - Section 323, 504, 506
High Courts25 Mar 2025Allowed
Sukhdev Mandal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0921
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 75Code Of Criminal Procedure, 1973 - Section 320, 482Prohibition Of Child Marriage Act, 2006 - Section 9, 10, 11
High Courts25 Mar 2025Disposed Of
Furkan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0920
Indian Penal Code, 1860 - Section 147, 148, 308, 323, 324, 325, 452, 504, 506
High Courts25 Mar 2025
Sunil Kumar Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2025) 03 UK CK 0919
High Courts25 Mar 2025Dismissed
Prof. Pradeep Kumar Garg Vs Secretary, Technical Education Department Government Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0918
High Courts25 Mar 2025Dismissed
Arun Kumar Vs Secretary, Technical Education Department Government Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0917
High Courts25 Mar 2025
Amar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0916
Indian Penal Code, 1860 - Section 34, 201, 302Code Of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106
High Courts24 Mar 2025Allowed
Kush Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0915
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183(1), 482Bharatiya Nyaya Sanhita, 2023 - Section 62, 64(1), 75(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Allowed
Madan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0914
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Allowed
Praveen Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0913
Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Dismissed
Cantonment Board, Dehradun Vs Vishnu Dev
Uttarakhand High Court · (2025) 03 UK CK 0912
High Courts24 Mar 2025Dismissed
Ramesh Chandra Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0909
High Courts24 Mar 2025Disposed Of
Ajay Malik Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2025) 03 UK CK 0908
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 420, 504, 506
High Courts24 Mar 2025Allowed
Abhishek Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0907
Indian Penal Code, 1860 - Section 376AB, 376(3)Protection Of The Children From Sexual Offences Act, 2012 - Section 5(m), 6
High Courts24 Mar 2025Dismissed
Harish Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0906
High Courts24 Mar 2025Allowed
Shakuntla Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0905
High Courts24 Mar 2025Allowed
Ranveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0904
Control Of National Highways (Land And Traffic) Act, 2002 - Section 26, 26(2), 26(3)National Highway Act, 1956 - Section 3G(5)
High Courts21 Mar 2025Dismissed
Satendra Kumar And Three Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0903
Indian Penal Code, 1860 - Section 323, 427, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(Da)(Dha)Code Of Criminal Procedure, 1973 - Section 482
High Courts21 Mar 2025Disposed Of
Garhwal Mandal Vikas Nigam Ltd., & Others Vs Vijay Bhatt & Others
Uttarakhand High Court · (2025) 03 UK CK 0902