COURT ARCHIVE

Uttarakhand High Court judgments, 2023

1,370 judgments · page 6 of 69

High Courts14 Dec 2023Allowed

Gaurav Negi Alias Akku Thakur Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 364, 427, 506, 511Arms Act, 1959 — Section 25

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High Courts13 Dec 2023Disposed Of

Mohd. Zafar Alam Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 12 UK CK 0066

Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 3(iii), 11

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High Courts13 Dec 2023Allowed

X And Y, Through Their Mothers Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0065

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161

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High Courts13 Dec 2023Allowed

Z, Through His Mother Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0064

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High Courts13 Dec 2023Allowed

Khursheed Alam Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Constitution Of India, 1950 — Article 21

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High Courts12 Dec 2023Allowed

Gulab And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0078

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 11

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High Courts12 Dec 2023Allowed

Prakash Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0077

Indian Penal Code, 1860 — Section 307, 324, 452, 504

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High Courts12 Dec 2023Allowed

Rahul Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts12 Dec 2023Disposed Of

Madhu Sharma And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2023) 12 UK CK 0075

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts12 Dec 2023Disposed Of

Devendra Sundriyal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 12 UK CK 0074

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High Courts12 Dec 2023Dismissed

Indian Projects Constructions Cooperative Limited And Another Vs Shyam Dutt Joshi & Others

Uttarakhand High Court · (2023) 12 UK CK 0073

Industrial Dispute Act, 1947 — Section 3, 7, 33C(2)Payment Of Wages Act, 1936 — Section 15(3), 15(5)Code On Wages, 2019 — Section 45

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High Courts12 Dec 2023Dismissed

State Of Uttarakhand & Others Vs M/s Hillways Construction Company Pvt. Ltd.

Uttarakhand High Court · (2023) 12 UK CK 0072

Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(3), 36Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)

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High Courts12 Dec 2023Allowed