High Courts18 Dec 2023Allowed
Shiv Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0104
Indian Penal Code, 1860 — Section 307, 504
COURT ARCHIVE
Uttarakhand High Court judgments, 2023
1,370 judgments · page 5 of 69
High Courts18 Dec 2023Disposed Of
Janjati Prathamik Vidhyalaya Shikshak Kalyan Samiti & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0103
High Courts18 Dec 2023Allowed
Ram Lal Bhatt And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0102
High Courts18 Dec 2023Allowed
Devendra Singh Negi & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0101
High Courts18 Dec 2023Allowed
Suman Rekha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 12 UK CK 0100
High Courts18 Dec 2023Dismissed
Abhishek Arya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0097
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts15 Dec 2023Disposed Of
Markandey Prasad Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0095
High Courts15 Dec 2023Dismissed
Champal Singh Rana And Others Vs Union Of India And Others
Uttarakhand High Court · (2023) 12 UK CK 0094
High Courts15 Dec 2023Disposed Of
Gayasuddin Siddiqui Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0093
High Courts15 Dec 2023Disposed Of
Jagmohan Singh Kafola Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0081
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Dec 2023Allowed
Mohit Kandpal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0080
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 21, 50
High Courts15 Dec 2023Allowed
Chitranjan Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(2)
High Courts14 Dec 2023Allowed
Nishant Bohra Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0096
Indian Penal Code, 1860 — Section 306, 376
High Courts14 Dec 2023Disposed Of
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0089
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts14 Dec 2023Disposed Of
Ankit Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 12 UK CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts14 Dec 2023Dismissed
Zuber Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0087
Information Technology Act, 2000 — Section 66DConstitution Of India, 1950 — Article 226
High Courts14 Dec 2023Allowed
Ghanshyam Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 12 UK CK 0086
High Courts14 Dec 2023Disposed Of
Sarita Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2023) 12 UK CK 0085
High Courts14 Dec 2023Allowed
Reshma Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 12 UK CK 0084
High Courts14 Dec 2023Dismissed
Shubham Chaudhary Vs Sakshi Semwal
Uttarakhand High Court · (2023) 12 UK CK 0083
Hindu Marriage Act, 1955 — Section 8, 11