High Courts04 Jan 2023Dismissed
Girish Kumar Vs Union Of India & Others
Uttarakhand High Court · (2023) 01 UK CK 0007
National Food Security Act, 2013 — Section 4, 5, 6, 7
COURT ARCHIVE
Uttarakhand High Court judgments, 2023
1,370 judgments · page 69 of 69
High Courts03 Jan 2023Dismissed
Krishan Kumar Sharma Vs Dr. Narayan Dutt Mishra & Another
Uttarakhand High Court · (2023) 01 UK CK 0027
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1), 21(1)(a), 34, 34(a), 34(1)(b)Code Of Criminal Procedure, 1973 — Section 345, 346Indian Penal Code, 1860 — Section 193, 228
High Courts03 Jan 2023Allowed
X Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 01 UK CK 0026
Juvenile Justice (Care And Protection) Act, 2015 — Section 3, 12(1)
High Courts03 Jan 2023Dismissed
Siddhant Singh Vs Indian Institute Of Technology Roorkee & Others
Uttarakhand High Court · (2023) 01 UK CK 0009
Constitution Of India, 1950 — Article 14, 21, 19(1)(g)
High Courts03 Jan 2023Disposed Of
Aarushi Bansal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0004
High Courts02 Jan 2023Allowed
Devendra Singh Adhikari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0030
Environment Protection Act, 1986 — Section 3, 3(2)(v)(i), 5(1)Wild Life (Protection) Act, 1972 — Section 38Air (Prevention And Control Of Pollution) Act, 1981 — Section 17(1)(h), 21, 31
High Courts02 Jan 2023
Anuvrat Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0006
High Courts02 Jan 2023Allowed
Jodhveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts02 Jan 2023Allowed
Govind Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 01 UK CK 0002
Indian Penal Code, 1860 — Section 376, 377Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts02 Jan 2023Dismissed
Tejendra Singh & Another Vs Mohd. Anis Ahamd
Uttarakhand High Court · (2023) 01 UK CK 0001
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 30(1)Specific Relief Act, 1963 — Section 9Code Of Civil Procedure, 1908 — Order 13 Rule 1, Order 13 Rule 2, Order 43 Rule 1(r)