High Courts12 Jan 2023Dismissed
Virendra Singh Vs Kailashanand Giri
Uttarakhand High Court · (2023) 01 UK CK 0076
Code Of Civil Procedure, 1908 — Section 104Code Of Civil Procedure, 1908 — Order 43, Rule 1(r)Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Uttarakhand High Court judgments, 2023
1,370 judgments · page 67 of 69
High Courts12 Jan 2023Disposed Of
Martand Singh Vs Devi Prasad
Uttarakhand High Court · (2023) 01 UK CK 0075
High Courts12 Jan 2023Disposed Of
Akansha Chaudhary And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2023) 01 UK CK 0062
High Courts12 Jan 2023Disposed Of
Sukhdev Minhas Vs Santosh Sahni (Deceased) Through Legal Representatives
Uttarakhand High Court · (2023) 01 UK CK 0061
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Jan 2023Dismissed
Kishan Singh Vs Sanjeev Agarwal And Others
Uttarakhand High Court · (2023) 01 UK CK 0069
High Courts11 Jan 2023Dismissed
Guru Chetna Swayam Sahayata Samooh, Libberhedi, Haridwar And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0068
High Courts11 Jan 2023Allowed
Ashok Gramodyog Sansthan Vs Public In General
Uttarakhand High Court · (2023) 01 UK CK 0063
Societies Registration Act, 1860 — Section 5A, 13Constitution Of India, 1950 — Article 227
High Courts11 Jan 2023Dismissed
Sangeeta Bijalwan Vs Bhuwanesh Prasad Devrani
Uttarakhand High Court · (2023) 01 UK CK 0060
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1(r)Constitution Of India, 1950 — Article 227
High Courts11 Jan 2023Disposed Of
Lavang Lata Joshi Vs Director School Education, Nanookhera, Dehradun And Another
Uttarakhand High Court · (2023) 01 UK CK 0046
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2023Dismissed
Kunwar Nripendra Singh Rautela Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 244, 378Constitution Of India, 1950 — Article 227
High Courts10 Jan 2023Disposed Of
Shivani And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0058
High Courts10 Jan 2023Disposed Of
Aarsi And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0057
High Courts10 Jan 2023Allowed
Kamal Katiyar Vs Commissioner, Kumaon Mandal Nainital & Another
Uttarakhand High Court · (2023) 01 UK CK 0051
High Courts10 Jan 2023
Deepak Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0049
High Courts10 Jan 2023Disposed Of
Ankur S. Aggarwal & Co. & Ors Vs Commissioner, State Tax & Ors
Uttarakhand High Court · (2023) 01 UK CK 0048
Uttarakhand GST Act, 2017 — Section 107
High Courts10 Jan 2023Disposed Of
M/s Aska Equipments Ltd. Vs Gujarat State Disaster Management Authority
Uttarakhand High Court · (2023) 01 UK CK 0047
Arbitration And Conciliation Act, 1996 — Section 34
High Courts09 Jan 2023Disposed Of
Laxmi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2023) 01 UK CK 0035
High Courts09 Jan 2023Allowed
Union Of India And Others Vs Shashi Bhusan Pandey
Uttarakhand High Court · (2023) 01 UK CK 0034
High Courts09 Jan 2023Disposed Of
Deepak Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 01 UK CK 0033
Constitution Of India, 1950 — Article 226
High Courts09 Jan 2023Dismissed
M/s Affine Steel Pvt. Ltd. Vs Union Of India And Others
Uttarakhand High Court · (2023) 01 UK CK 0032