COURT ARCHIVE

Uttarakhand High Court judgments, 2023

1,370 judgments · page 68 of 69

High Courts09 Jan 2023Allowed

Kamleshwar Prasad Thapliyal Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 01 UK CK 0031

Prevention Of Corruption, 1988 — Section 7Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 161

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High Courts07 Jan 2023Disposed Of

Palak & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 01 UK CK 0037

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High Courts07 Jan 2023Disposed Of

Deepak Chandra Tewari Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 01 UK CK 0036

Uttarakhand Annual Transfer Of Public Servants Act, 2017 — Section 9

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High Courts07 Jan 2023

Savez And Four Others Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 01 UK CK 0029

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324

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High Courts07 Jan 2023

Akram Vs @Hash State Of Uttarakhand

Uttarakhand High Court · (2023) 01 UK CK 0028

Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 3(1)

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High Courts06 Jan 2023Disposed Of

Madan Singh Fartiyal Vs District Magistrate And Another

Uttarakhand High Court · (2023) 01 UK CK 0044

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High Courts06 Jan 2023Allowed

X Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2023) 01 UK CK 0041

Code Of Criminal Procedure, 1973 — Section 161, 164Juvenile Justice (Care And Protection) Act, 2015 — Section 3, 12(1)

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High Courts06 Jan 2023Allowed

Jabir Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2023) 01 UK CK 0038

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts06 Jan 2023Disposed Of

Akansha And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 01 UK CK 0017

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High Courts06 Jan 2023

National Insurance Company Limited Vs Savitri Devi And Others

Uttarakhand High Court · (2023) 01 UK CK 0016

Motor Vehicles Act, 1988 — Section 173

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High Courts06 Jan 2023Dismissed

Neema Rana Vs Mukkaram Khan And Others

Uttarakhand High Court · (2023) 01 UK CK 0015

Motor Vehicles Act, 1988 — Section 173

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High Courts06 Jan 2023Disposed Of

Superintendent Of Post, Post Office Tehri Division, New Tehri And Others Vs Jas Ram

Uttarakhand High Court · (2023) 01 UK CK 0014

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts06 Jan 2023Dismissed

Benu Rana Vs Vikkal Rathi And Others

Uttarakhand High Court · (2023) 01 UK CK 0013

Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 — Order I Rule 10(2)

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High Courts05 Jan 2023Disposed Of

Brijesh Kumar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 01 UK CK 0024

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High Courts05 Jan 2023Disposed Of

Aruna Kotnala Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 01 UK CK 0023

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High Courts05 Jan 2023Dismissed

Ajay Kumar Verma & Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 01 UK CK 0022

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High Courts05 Jan 2023Dismissed

Budhi Lal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2023) 01 UK CK 0021

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High Courts05 Jan 2023Disposed Of

Shailendra Raj Singh & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 01 UK CK 0020

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High Courts04 Jan 2023Disposed Of

Ganpat Singh Bist Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2023) 01 UK CK 0025

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High Courts04 Jan 2023Dismissed

Alok Bagwari Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2023) 01 UK CK 0011

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