High Courts10 Nov 2023Allowed
Anil And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0091
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2023
1,370 judgments · page 12 of 69
High Courts10 Nov 2023Allowed
Muntazir Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0090
Indian Penal Code, 1860 — Section 120B, 170, 417, 420, 467, 468, 471
High Courts10 Nov 2023Allowed
Roman Masih Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0088
Indian Penal Code, 1860 — Section 279, 308
High Courts10 Nov 2023Allowed
Sachin Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0087
Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(n), 376(3), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2), 5(1)(n), 6
High Courts10 Nov 2023Allowed
Rajesh Kartaniya Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0086
Indian Penal Code, 1860 — Section 306
High Courts10 Nov 2023Allowed
Ajay Gangwar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Nov 2023Allowed
Jasveer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0084
Indian Penal Code, 1860 — Section 328, 376, 506
High Courts10 Nov 2023Disposed Of
Amit Nagpal Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0083
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts10 Nov 2023Allowed
Mohammad Farman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0082
Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offence, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Nov 2023Allowed
Mohd. Ashraf Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0081
Indian Penal Code, 1860 — Section 306
High Courts10 Nov 2023Allowed
Sanjay Ram Tamta Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0080
Indian Penal Code, 1860 — Section 302, 328
High Courts10 Nov 2023Dismissed
Vikash Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0079
Indian Penal Code, 1860 — Section 147, 148, 149, 307
High Courts10 Nov 2023Allowed
Jeeshan Salmani Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0078
Indian Penal Code, 1860 — Section 323, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts09 Nov 2023Allowed/ Disposed Of
Ranjeet Randhawa Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2023) 11 UK CK 0063
Indian Penal Code, 1860 — Section 406
High Courts09 Nov 2023Allowed
Avneesh @ Ashvani Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0062
Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 2(b), 3
High Courts09 Nov 2023Dismissed
Manohar Singh Kanyal & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0061
Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1) (d), 13(2)Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts08 Nov 2023Allowed
Mohit Panwar Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0064
Indian Penal Code, 1860 — Section 120B, 147, 148, 307, 323, 354, 452, 504, 506
High Courts08 Nov 2023Allowed
Saddam Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0057
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
High Courts08 Nov 2023Allowed
Chand Alias Mohammad Aleem Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0056
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts08 Nov 2023Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2023) 11 UK CK 0055
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11