High Courts22 Feb 2021Dismissed
Manjul Kumar Tyagi Vs Vice President Human Resource Astrazeneca Pharma India Ltd. & Others
Uttarakhand High Court · (2021) 02 UK CK 0048
Constitution Of India, 1950 — Article 19, 21, 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 80 of 86
High Courts22 Feb 2021Disposed Of
Akshyata Ojha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0047
High Courts22 Feb 2021Disposed Of
Mamta Rani Kashyap & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0046
High Courts22 Feb 2021Disposed Of
Manoj Verma Vs Oil & Naturl Gas CommissionLtd. & Another
Uttarakhand High Court · (2021) 02 UK CK 0045
High Courts22 Feb 2021Dismissed
State of Uttarakhand Vs Akash Tyagi & Others
Uttarakhand High Court · (2021) 02 UK CK 0042
Indian Penal Code, 1860 — Section 120B, 191, 192, 193, 195Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 55Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts22 Feb 2021Dismissed
Ashok Chaudhary Vs Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2021) 02 UK CK 0040
High Courts22 Feb 2021Dismissed
Harishankar Joshi Vs Vikram Chand & Another
Uttarakhand High Court · (2021) 02 UK CK 0039
High Courts22 Feb 2021Disposed Of
Ram Babu Vs Arvind Singh Hyanki & Others
Uttarakhand High Court · (2021) 02 UK CK 0038
Municipal Corporation Act, 1916 — Sections 14, 16, 25(1), 83
High Courts19 Feb 2021Disposed Of
Pitamber Dutt Pohkhariya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0037
High Courts19 Feb 2021
Lalman Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0036
High Courts19 Feb 2021Dismissed
Jitendra Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0035
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5(5A), 5B, 5C, 5(5C), 5(5)(j)Constitution Of India, 1950 — Article 20, 226
High Courts19 Feb 2021Disposed Of
Mohd. Mustqeem Siddiqui Alias Raju Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0034
Indian Penal Code, 1860 — Section 186, 323, 332, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 156 (3)Constitution Of India, 1950 — Article 226
High Courts19 Feb 2021Disposed Of
Arshad & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0033
High Courts18 Feb 2021Allowed
Amit Goswami @ Rohit Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0032
Indian Penal Code, 1860 — Section 323, 376, 494, 498A, 504, 506, 511
High Courts18 Feb 2021
Sachin Kumar Chauhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0031
Indian Penal Code, 1860 — Section 376Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Dismissed
Shakun Batra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0030
Indian Penal Code, 1860 — Section 406, 506Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Dismissed
Mansoor Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0029
Muslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 3, 4Indian Penal Code, 1860 — Section 323, 498AConstitution Of India, 1950 — Article 226
High Courts18 Feb 2021Dismissed
V. Rishi Batra And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0028
Indian Penal Code, 1860 — Section 406, 506Constitution Of India, 1950 — Article 226
High Courts18 Feb 2021Dismissed
Bhag Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0027
Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 156 (3)
High Courts16 Feb 2021Dismissed
Pooja Bedi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0026
Indian Penal Code, 1860 — Section 120B, 406, 420Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5Negotiable Instruments Act, 1881 — Section 138