High Courts25 Feb 2021Disposed Of
Chandan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0106
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 78 of 86
High Courts25 Feb 2021Disposed Of
Gurdeep Singh Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0105
High Courts25 Feb 2021Disposed Of
Pleasant Valley Foundation Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0104
High Courts25 Feb 2021Disposed Of
Ilyas Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0101
High Courts25 Feb 2021Disposed Of
Mohd. Irfan Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0100
High Courts25 Feb 2021Disposed Of
Arju & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0097
High Courts25 Feb 2021Dismissed
Anil Singh Vs District Magistrate, Pithoragarh & Others
Uttarakhand High Court · (2021) 02 UK CK 0096
Electricity Act, 2003 — Section 127
High Courts25 Feb 2021Disposed Of
Inderjeet Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0093
High Courts25 Feb 2021Disposed Of
Rohit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0092
High Courts25 Feb 2021Disposed Of
Pradeep Kumar Vs Canera Bank
Uttarakhand High Court · (2021) 02 UK CK 0091
High Courts25 Feb 2021Disposed Of
Binod Singh Chaudhary & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0090
Right To Fair Compensation & Transparency In Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 11(1)
High Courts25 Feb 2021Dismissed
Nitesh Kumar Vs Indian Oil Corporation Limited
Uttarakhand High Court · (2021) 02 UK CK 0087
High Courts25 Feb 2021Disposed Of
Mayank Anand And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0086
High Courts25 Feb 2021Allowed
Sanyogita Kumari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 02 UK CK 0085
High Courts25 Feb 2021Disposed Of
Sanjay Kumar Vs Bharat Heavy Electrical Limited
Uttarakhand High Court · (2021) 02 UK CK 0084
BHEL Conduct, Discipline And Appeal Rules, 1975 — Rule 32
High Courts24 Feb 2021Disposed Of
Lalita Vs Authorized Officer, Uttarakhand Gramin Bank & Another
Uttarakhand High Court · (2021) 02 UK CK 0081
High Courts24 Feb 2021Dismissed
Attar Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0080
High Courts24 Feb 2021Dismissed
Rao Afaq Ali Vs Secretary Through Zila Panchayat & Others
Uttarakhand High Court · (2021) 02 UK CK 0079
Panchayat Raj Act, 2016 — Section 138(4)
High Courts24 Feb 2021Disposed Of
Rajendra Kumar Verma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0078
High Courts24 Feb 2021Disposed Of
M/s Dhananjay Giri Vs Bridge, Ropeway, Tunnel & Other Infrastructure Development Corporation Ltd. & Others
Uttarakhand High Court · (2021) 02 UK CK 0077