High Courts03 Mar 2021Dismissed
Surendra Singh Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0037
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 76 of 86
High Courts03 Mar 2021Disposed Of
Anand Singh Dhalia Vs District Magistrate, Nainital & Others
Uttarakhand High Court · (2021) 03 UK CK 0036
High Courts03 Mar 2021Disposed Of
Raj Kumar Grover Vs Sachin Mehrotra
Uttarakhand High Court · (2021) 03 UK CK 0035
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts03 Mar 2021Dismissed
Dr. Tej Bahadur Singh Vs Manoj Chandran & Others
Uttarakhand High Court · (2021) 03 UK CK 0034
High Courts03 Mar 2021Disposed Of
Rajendra Singh Panwar Vs M. V. Nair
Uttarakhand High Court · (2021) 03 UK CK 0032
Credit Information Companies (Regulation) Act, 2005 — Section 21
High Courts03 Mar 2021Disposed Of
Dr. Susheel Kumar Sharma Vs S. Ramaswami & Others
Uttarakhand High Court · (2021) 03 UK CK 0030
High Courts03 Mar 2021Disposed Of
Kailash Singh & Another Vs Union Of India & Another
Uttarakhand High Court · (2021) 03 UK CK 0029
High Courts02 Mar 2021Disposed Of
Aryan Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 03 UK CK 0028
High Courts02 Mar 2021Allowed
B.S.M. Charitable Trust Vs First Departmental Appellate Authority & Others
Uttarakhand High Court · (2021) 03 UK CK 0027
Right To Information Act, 2005 — Section 2(h)Registration Act, 1908 — Section 51
High Courts02 Mar 2021Allowed
Kartik Vs Madan Singh And Others
Uttarakhand High Court · (2021) 03 UK CK 0026
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts02 Mar 2021Dismissed
Chandan Singh Nagarkoti Vs Managing Director Uttarakhand Power Corporatoin Ltd. And Others
Uttarakhand High Court · (2021) 03 UK CK 0025
High Courts02 Mar 2021Dismissed
Sanjay Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0024
High Courts02 Mar 2021Allowed
Parasnath Pandey Vs Uttarakhand Forest Development Corporation & Others
Uttarakhand High Court · (2021) 03 UK CK 0023
High Courts02 Mar 2021Disposed Of
Vimal Prakash Vs Iva Ashish Srivastava
Uttarakhand High Court · (2021) 03 UK CK 0022
High Courts02 Mar 2021Disposed Of
Sohan Lal Kanswal And Others Vs Iva Ashish Srivastava
Uttarakhand High Court · (2021) 03 UK CK 0021
High Courts02 Mar 2021Disposed Of
Jagjivan Ram Vs Harbansh Singh Chug And Another
Uttarakhand High Court · (2021) 03 UK CK 0020
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B
High Courts02 Mar 2021Disposed Of
Tahir Hasan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0019
High Courts02 Mar 2021Disposed Of
Dr. Shipra Suyal & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 03 UK CK 0018
High Courts02 Mar 2021Disposed Of
Diwakar Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 03 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 133
High Courts01 Mar 2021Disposed Of
UttarakhandWaqf Board Vs State Of Uttarakhand&others
Uttarakhand High Court · (2021) 03 UK CK 0015