High Courts28 Nov 2019Disposed Of
Devendra And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0208
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 8 of 106
High Courts28 Nov 2019Disposed Of/ Allowed
Avinash Bagadwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0207
Indian Penal Code, 1860 — Section 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Nov 2019Allowed
Ashraf & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0206
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 272, 353, 506
High Courts27 Nov 2019Allowed
Trilok Singh Gandhi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0205
Code Of Criminal Procedure, 1973 — Section 313, 378, 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts27 Nov 2019Dismissed
Sumeet Sofat Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0204
Indian Penal Code, 1860 — Section 376, 377Code Of Criminal Procedure, 1973 — Section 315, 397, 397(2), 401, 482
High Courts27 Nov 2019Allowed
Sandeep Kumar Vs Public Information Officer, Indira Gandhi National Forest Academy & Others
Uttarakhand High Court · (2019) 11 UK CK 0203
Right To Information Act, 2005 — Section 2(f), 8(1)(j)
High Courts27 Nov 2019Dismissed
Bhagwati Prasad & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0202
High Courts27 Nov 2019Disposed Of
M/s Acoustic Arts Pvt. Ltd. Vs Indian Institute Of Technology Roorkee And Others
Uttarakhand High Court · (2019) 11 UK CK 0201
Purchase And Store Rules, 2018 — Rule 7(2)
High Courts27 Nov 2019Dismissed
Mohit Kumar Vs District Magistrate Haridwar & Others
Uttarakhand High Court · (2019) 11 UK CK 0200
Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Rule 2.5.1
High Courts27 Nov 2019Dismissed
C.P. Constable No. 1400 Sushil Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0199
Uttar Pradesh Police Officers Of The Subordinate Ranks (Punishment & Appeal) Rules, 1991 — Rule 382Constitution Of India, 1950 — Article 226, 311
High Courts27 Nov 2019Dismissed
Kishan Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0198
Administrative Tribunals Act, 1985 — Section 3(q), 5(6), 14(1)(a), 14(1)(b), 28Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323B
High Courts27 Nov 2019Dismissed
Shashi Vs Principal, Govt. Postgraduate Degree College Tehri Garhwal & Others
Uttarakhand High Court · (2019) 11 UK CK 0197
High Courts27 Nov 2019Dismissed
Ashok Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0196
Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts27 Nov 2019Disposed Of
Akshit Pandey Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0195
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 186, 504, 506
High Courts27 Nov 2019Disposed Of
Youth Bar Association Of India And Another Vs Union Of India And Others
Uttarakhand High Court · (2019) 11 UK CK 0194
High Courts27 Nov 2019Allowed
Pravesh Sharma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0193
Indian Penal Code, 1860 — Section 34, 147, 148, 323, 354, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts26 Nov 2019Partly Allowed
Liyaqat And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0192
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 504Arms Act, 1959 — Section 3, 4, 25, 25(1B)(a), 25(1B)(b), 39Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Nov 2019Dismissed
Ashraf & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0191
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 324, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 313Arms Act, 1959 — Section 25
High Courts26 Nov 2019Dismissed
Isha Parveeen And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0190
Code Of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts26 Nov 2019Allowed
Krishan Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0189