High Courts26 Nov 2019Disposed Of
Geeta Kanaujia Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0188
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 23
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 9 of 106
High Courts26 Nov 2019Dismissed
Regional Provident Fund Commissioner Vs Oil And Natural Gas Corporation Ltd
Uttarakhand High Court · (2019) 11 UK CK 0187
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7A(1), 7A(2), 7A(3), 7Q, 14B, 17(3)Indian Penal Code, 1860 — Section 193, 196, 228Allahabad High Court Rules, 1952 — Rule 5
High Courts26 Nov 2019Dismissed
M/s Kunwar Construction Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0186
Constitution Of India, 1950 — Article 14, 226
High Courts26 Nov 2019Disposed Of
Mehboob Hasan And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0185
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 504
High Courts26 Nov 2019Disposed Of
Munfait And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0184
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 504, 506
High Courts26 Nov 2019Dismissed
Suman Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0183
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts26 Nov 2019Dismissed
Gagandeep Singh Vs Senior Superintendent Of Police Udham Singh Nagar And Others
Uttarakhand High Court · (2019) 11 UK CK 0182
Indian Penal Code, 1860 — Section 307, 504, 506Constitution Of India, 1950 — Article 226
High Courts25 Nov 2019Dismissed
Sanjay Dhyani & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0181
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 127Hindu Marriage Act, 1955 — Section 9, 24Evidence Act, 1872 — Section 103
High Courts25 Nov 2019Disposed Of
Bar Singh Bartwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0180
High Courts25 Nov 2019Disposed Of
Bhav Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0179
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 3(14), 9(3)(E), 109, 117(6) , 129(4), 133A, 143, 144, 178, 195, 197, 198, 198(1)Government Grants Act, 1895 — Section 3Constitution Of India, 1950 — Article 14, 162, 166, 226
High Courts25 Nov 2019Disposed Of
Kundan Singh Bisht And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0178
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 325, 504, 506Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(dha)
High Courts25 Nov 2019Partly Allowed
Mahesh Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0177
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304(i), 304(ii)Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Nov 2019Dismissed
Vinod Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0176
Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 120B, 302
High Courts22 Nov 2019Allowed
Sumer Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0175
Indian Penal Code, 1860 — Section 279, 304A
High Courts22 Nov 2019Dismissed
Mukhtyar Chand Vs Gangadhar Alias Ganga Ram And Another
Uttarakhand High Court · (2019) 11 UK CK 0174
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 210, 219
High Courts22 Nov 2019Dismissed
M/s Kunwar Construction Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0173
High Courts22 Nov 2019Dismissed
M/s Eminent Infradevelopers Pvt. Ltd. Vs Shivaji Radhu
Uttarakhand High Court · (2019) 11 UK CK 0172
High Courts22 Nov 2019Dismissed
M/s Eminent Infradevelopers Pvt. Ltd. Vs Vivhan Radhu
Uttarakhand High Court · (2019) 11 UK CK 0171
High Courts22 Nov 2019Allowed
Bhaskar Kabdal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0170
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 504, 506
High Courts21 Nov 2019Allowed
Binod Singh Bhandari Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0169
Prevention Of Food Adulteration Act, 1954 — Section 2(v), 7, 16Prevention Of Food Adulteration Rule, 1955 — Rule 62