High Courts21 Nov 2019Dismissed
Sumitra Devi Vs Gauri Shankar
Uttarakhand High Court · (2019) 11 UK CK 0168
Code Of Civil Procedure, 1908 — Section 11, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 13(1)(ib)
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 10 of 106
High Courts21 Nov 2019Dismissed
Renu Gautam Vs Rajeev Mandarwal
Uttarakhand High Court · (2019) 11 UK CK 0167
Hindu Marriage Act, 1955 — Section 13, 13B, 19, 19(iii)
High Courts21 Nov 2019Dismissed
B.A. Alloys Pvt. Ltd Vs Union Of India & Others
Uttarakhand High Court · (2019) 11 UK CK 0166
High Courts21 Nov 2019Allowed
Mahendra Bhatt Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0165
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 427, 452, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Nov 2019Dismissed
M/s APPAR Infratech Pvt. Ltd. And Another Vs Uttarakhand Jal Vidyut Nigam Ltd. And Others
Uttarakhand High Court · (2019) 11 UK CK 0164
High Courts21 Nov 2019Dismissed
Vibha Bhatnagar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0163
Societies Registration Act, 1860 — Section 25, 25(1), 25(2)
High Courts21 Nov 2019Dismissed
Leela Bisht And Another Vs Pan Singh And Others
Uttarakhand High Court · (2019) 11 UK CK 0162
High Courts21 Nov 2019Dismissed
Kunwar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0161
High Courts21 Nov 2019Dismissed
Kamaljeet Kaur Vs Uma Tripathi And Others
Uttarakhand High Court · (2019) 11 UK CK 0160
Uttarakhand Panchayati Raj Act, 2016 — Section 131(6), 132Constitution Of India, 1950 — Article 226
High Courts21 Nov 2019Disposed Of
Saeed Ahmad And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0159
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384Information Technology Act, 2000 — Section 66
High Courts21 Nov 2019Dismissed
State Of Uttarakhand Vs Soran Singh & Others
Uttarakhand High Court · (2019) 11 UK CK 0158
Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Nov 2019Dismissed
Subhash Chandra Singh Bisht Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0157
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts20 Nov 2019Partly Allowed
Girish Singh Bisht Vs Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2019) 11 UK CK 0156
Motor Vehicle Act, 1988 — Section 140
High Courts20 Nov 2019Allowed
Lajja Devi Vs United India Insurance Co. Ltd & Others
Uttarakhand High Court · (2019) 11 UK CK 0155
Motor Vehicle Act, 1988 — Section 64, 149(2), 170, 173Constitution Of India, 1950 — Article 136
High Courts20 Nov 2019Dismissed
Uttarakhand Transport Corporation And Another Vs Employees’ State Insurance Corporation And Another
Uttarakhand High Court · (2019) 11 UK CK 0154
Employees’ State Insurance Act, 1948 — Section 75
High Courts20 Nov 2019Allowed
M/s M.P. Enterprises Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0153
Uttarakhand Municipalities Act, 1916 — Section 34, 34(1A)
High Courts20 Nov 2019
M/s Vishesh Enterprises Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0152
High Courts20 Nov 2019Allowed
Nerdev Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0151
Uttarakhand Municipalities Act, 1916 — Section 34, 34(1A)
High Courts20 Nov 2019Dismissed
Union Of India & Others Vs Central Administrative Tribunal And Another
Uttarakhand High Court · (2019) 11 UK CK 0150
High Courts20 Nov 2019Dismissed
Ram Nath Gupta Vs Uttarakhand Power Corporation Ltd. And Another
Uttarakhand High Court · (2019) 11 UK CK 0149
Indian Penal Code, 1860 — Section 409