High Courts06 Dec 2019Dismissed
Aakriti Bahuguna Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2019) 12 UK CK 0029
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 6 of 106
High Courts06 Dec 2019Disposed Of
Vishva Kumar Garg Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 12 UK CK 0028
Code Of Criminal Procedure, 1973 — Section 313, 482
High Courts06 Dec 2019Dismissed
Namrata Sen Vs Captain Saurabh Chauhan (Retd.)
Uttarakhand High Court · (2019) 12 UK CK 0027
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 11, 13, 14, 14(1), 14(2), 14(1)(a), 15, 15(2), 29A, 29A(1), 29A(3)
High Courts05 Dec 2019Allowed
Dalvinder Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0026
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 147, 148, 149, 307, 354, 452, 504, 506
High Courts05 Dec 2019Dismissed
Jagdish Singh Negi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 12 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 354(c), 354(6), 397
High Courts05 Dec 2019Allowed
Arun Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 12 UK CK 0024
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts05 Dec 2019Disposed Of
Rohit Arya And Others Vs State Of Uttar Pradesh And Others
Uttarakhand High Court · (2019) 12 UK CK 0023
Uttar Pradesh Re-Organization Act, 2000 — Section 43, 60, 67Constitution Of India, 1950 — Article 131
High Courts05 Dec 2019Disposed Of
Haridwar Sahkari Grih Nirman Samiti Limited Vs Rajeev Lochan Sharma
Uttarakhand High Court · (2019) 12 UK CK 0022
High Courts05 Dec 2019Disposed Of
Namita Gupta Vs Deputy Registrar, Firms, Societies And Chits, Udham Singh Nagar & Others
Uttarakhand High Court · (2019) 12 UK CK 0021
Societies Registration Act, 1860 — Section 25
High Courts05 Dec 2019Dismissed
Anita Bahuguna Vs Arun Kumar Bahuguna
Uttarakhand High Court · (2019) 12 UK CK 0020
Hindu Marriage Act, 1955 — Section 13, 24, 26Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Dec 2019Disposed Of
Manjeet Kaur Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0019
Securitisation And Reconstruction Of Financial Assets Andenforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 13(13), 14, 17
High Courts05 Dec 2019Disposed Of
Chandan Singh Saini & Another Vs Pushkar Singh & Others
Uttarakhand High Court · (2019) 12 UK CK 0018
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 323, 429, 436, 504, 506
High Courts05 Dec 2019Disposed Of
Rahul Kushwaha Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts05 Dec 2019Dismissed
Sudhir Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0016
Limitation Act, 1963 & mdash; Article 59, 226
High Courts04 Dec 2019Allowed
Ravindra Singh Gusain And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 12 UK CK 0015
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts04 Dec 2019Allowed
M/s ebm-Papst India Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 12 UK CK 0014
Uttarakhand Value Added Tax Act, 2005 — Section 4(2)(b)(i), 4(2)(b)(i)(d), 21(1), 25, 26, 28, 29, 29(1), 29(2), 29(4), 30, 263Income Tax Act, 1961 — Section 147, 147(1), 148Uttar Pradesh Trade Tax Act, 1948 — Section 21
High Courts04 Dec 2019Disposed Of
Dushyant Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0013
Societies Registration Act, 1860 — Section 25(1), 25(2)Uttarakhand School Education Act, 2006 — Section 34(4)
High Courts04 Dec 2019Allowed/ Disposed Of
Aman Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 12 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 308, 323, 504, 506
High Courts04 Dec 2019Disposed Of
Chandra Prakash Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 376Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Dismissed
Abhishek Bhardwaj Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 12 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 302