High Courts11 Dec 2019Disposed Of
Deendayal Khanduri Vs Secretary, Cooperative Bank & Others
Uttarakhand High Court · (2019) 12 UK CK 0069
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 4 of 106
High Courts11 Dec 2019Dismissed
Jawahar Lal & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0068
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 15, 17Constitution Of India, 1950 — Article 309
High Courts11 Dec 2019Dismissed
State Of Uttarakhand And Another Vs Satya Prakash Thapliyal
Uttarakhand High Court · (2019) 12 UK CK 0067
High Courts11 Dec 2019Disposed Of
State Of Uttarakhand & Others Vs Mahesh Chandra Sharma
Uttarakhand High Court · (2019) 12 UK CK 0066
Uttar Pradesh Retirement Benefits Rules, 1961 — Rule 3(8)
High Courts11 Dec 2019Disposed Of
Uttarakhand Cooperative Sugar Mill Federation Limited And Others Vs Deep Chandra Tiwari And Others
Uttarakhand High Court · (2019) 12 UK CK 0065
High Courts11 Dec 2019Disposed Of
Dipesh Kumar Raturi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0064
High Courts11 Dec 2019Disposed Of
Navneet Parmar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0063
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 325, 352, 354, 504
High Courts11 Dec 2019Disposed Of
Mohammad Rafi And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0062
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 324, 504, 506
High Courts11 Dec 2019Disposed Of
Lokesh And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 149, 323, 406, 504, 506
High Courts11 Dec 2019Disposed Of/ Allowed
Karan Sehgal Vs State & Another
Uttarakhand High Court · (2019) 12 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 320, 320(3), 482Indian Penal Code, 1860 — Section 120B, 419, 420Information Technology Act, 2000 — Section 66(d)
High Courts11 Dec 2019Disposed Of/ Allowed
Gulam Mustfa & Others Vs State & Another
Uttarakhand High Court · (2019) 12 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 392, 411, 504, 506
High Courts11 Dec 2019Disposed Of
Bablu @ Rajnish Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 12 UK CK 0058
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 325, 352, 354, 504
High Courts11 Dec 2019Dismissed
Neeraj Tiwari Vs Union Of India And Others
Uttarakhand High Court · (2019) 12 UK CK 0057
Constitution Of India, 1950 — Article 14, 226
High Courts11 Dec 2019Dismissed
Arun Sarkar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0056
High Courts11 Dec 2019Disposed Of/ Allowed
Amar Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0055
Indian Penal Code, 1860 — Section 323, 354A, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts10 Dec 2019Disposed Of
Geeta Ram Nautiyal Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 12 UK CK 0054
Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Dec 2019Dismissed/ Allowed
Sanjeev Khugshal & Others Vs Parul Khugshal @ Praneeta And Another
Uttarakhand High Court · (2019) 12 UK CK 0053
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Dec 2019Dismissed
Sanjeev Khugshal Vs Parul @ Parinita
Uttarakhand High Court · (2019) 12 UK CK 0052
Hindu Marriage Act, 1955 — Section 10, 10(2), 13, 13(1A), 23, 23(1)(a)Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Dec 2019Dismissed
Manmohan Singh & Another Vs Oriental Insurance Company Ltd. & Another
Uttarakhand High Court · (2019) 12 UK CK 0051
Motor Vehicles Act, 1988 — Section 140
High Courts10 Dec 2019Disposed Of
Kirti Saran Agarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 12 UK CK 0050
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 143Constitution Of India, 1950 — Article 300A