High Courts10 May 2019Disposed Off
Muzaffar Ali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0067
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 77 of 106
High Courts10 May 2019Dismissed
Ajay Lal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 357(2), 482Negotiable Instruments Act, 1881 — Section 138, 143A, 148
High Courts10 May 2019Allowed
Dinesh Kumar Sharma & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0065
Code Of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts10 May 2019Disposed Off
Daulat Ram Semwal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0064
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 17.1, 17.1(b)(i)
High Courts10 May 2019Dismissed
Danish Khan And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0063
Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Constitution Of India, 1950 — Article 226
High Courts10 May 2019Allowed
Dalip Singh And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0062
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420
High Courts09 May 2019Partly Allowed
Rotash @ Rohtash Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0132
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 313
High Courts09 May 2019
M/s Darshan Lal Vs Union Of India And Another
Uttarakhand High Court · (2019) 05 UK CK 0071
Arbitration And Conciliation Act, 1996 — Section 34, 37Commercial Courts Act, 2015 — Section 2, 2(1), 3, 15(2), 34
High Courts09 May 2019Dismissed
M/s Ratan Seeds Pvt. Ltd Vs Asst. Commissioner Stamps And Ors
Uttarakhand High Court · (2019) 05 UK CK 0070
Indian Stamp Act, 1899 — Section 26, 31, 33, 40, 41, 47A, 56, 56(1A), Article 35 A6Uttar Pradesh Stamp (Valuation Of Property) Rules, 1977 — Rule 7Constitution Of India, 1950 — Article 226, 227
High Courts09 May 2019Disposed Off
Vivek Verma Minor Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0069
High Courts09 May 2019Dismissed
Suneel Singh Bhandari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0068
Constitution Of India, 1950 — Article 226
High Courts09 May 2019Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0061
Indian Penal Code, 1860 — Section 392, 411
High Courts09 May 2019Allowed
Tasim @ Tashu Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0060
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 504, 506
High Courts09 May 2019Disposed Off
Dr. Madhurima Deb Vs Union Of India & Others
Uttarakhand High Court · (2019) 05 UK CK 0059
Constitution Of India, 1950 — Article 226
High Courts09 May 2019Allowed
Asha Devi Vs Public Service Tribunal, Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0058
Orissa State Financial Corporation Staff Regulations, 1975 — Regulation 44(3)(c)
High Courts09 May 2019Dismissed
Rishipal And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0057
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 147, 307, 323, 324, 354A(1)(i), 354B, 504
High Courts09 May 2019Allowed
Raju Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0034
Indian Penal Code, 1860 — Section 376, 376(2)(i), 377, 511Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 313
High Courts08 May 2019Partly Allowed
Managing Director & Others Vs Bhuwan Pant
Uttarakhand High Court · (2019) 05 UK CK 0131
Electricity Act, 1956 — Section 79, 82
High Courts08 May 2019Allowed
Uttarakhand Power Corporation Ltd. & Another Vs M/S Hotel Urvashi
Uttarakhand High Court · (2019) 05 UK CK 0130
Electricity Act, 2003 — Section 2(17), 42, 42(5), 126, 127, 135
High Courts08 May 2019Dismissed
Guddi Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0129
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 117(1), 117(2), 117(6), 122B