High Courts14 May 2019Disposed Off
Mukesh Kashyap Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0074
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 76 of 106
High Courts14 May 2019Dismissed
Ishrar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0073
Indian Penal Code, 1860 — Section 380, 411Constitution Of India, 1950 — Article 226
High Courts14 May 2019Dismissed
Anees Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0072
Indian Penal Code, 1860 — Section 147, 307, 332, 353, 504, 506Constitution Of India, 1950 — Article 226
High Courts13 May 2019Dismissed
Shyamu Vs State Of Uttaranchal (Now Uttarakhand)
Uttarakhand High Court · (2019) 05 UK CK 0149
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 308, 323, 504, 506(2)
High Courts13 May 2019Dismissed
Bhopal Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0148
Indian Forest Act, 1927 — Section 52, 52(1), 52A, 52B
High Courts13 May 2019Dismissed
Avatar Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0147
Indian Forest Act, 1927 — Section 52, 52(1), 52A, 52B
High Courts13 May 2019Dismissed
Anand Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0146
Indian Forest Act, 1927 — Section 52, 52A, 52B, 52(1)
High Courts13 May 2019Allowed
Naresh Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0145
Hindu Marriage Act, 1955 — Section 13, 24
High Courts13 May 2019Dismissed
Dev Dutt Sharma Vs Punjab National Bank And Another
Uttarakhand High Court · (2019) 05 UK CK 0144
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 18Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(21)(i), 19(22)Limitation Act, 1963 & mdash; Section 5, 14
High Courts13 May 2019Dismissed
Bala Dutt Bhatt & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0143
High Courts13 May 2019Dismissed
Pratap Narain Negi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0142
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(i), 4, 4(2), 4(3), 5, 5(1), 5(2), 6(a), 6(b), 6(c), 7,8, 9, 27, 27(2)Constitution Of India, 1950 — Article 14, 16
High Courts13 May 2019Dismissed
Siftain Ali And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0141
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 149, 307, 323, 324, 326, 386, 504, 506
High Courts13 May 2019Dismissed
Virendra Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0140
Indian Penal Code, 1860 — Section 379Constitution Of India, 1950 — Article 226
High Courts13 May 2019Dismissed
Asif Ansari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0139
Indian Penal Code, 1860 — Section 328, 376, 506Constitution Of India, 1950 — Article 226
High Courts13 May 2019Dismissed
Nandan Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0138
Indian Penal Code, 1860 — Section 304Constitution Of India, 1950 — Article 226
High Courts10 May 2019Dismissed
Chandrakant Bhatt Vs Uttarakhand Information Commission And Another
Uttarakhand High Court · (2019) 05 UK CK 0137
Right To Information Act, 2005 — Section 7, 7(1), 18, 20
High Courts10 May 2019Dismissed
Ram Rawal Vs Thakur Ram Chandra Ji Maharaj And Shiv Ji Maharaj And Another
Uttarakhand High Court · (2019) 05 UK CK 0136
Evidence Act, 1872 — Section 103Small Cause Courts Act, 1887 — Section 15Code Of Civil Procedure, 1908 — Section 10, 151, Order 41 Rule 31
High Courts10 May 2019Allowed
Dhiraj Lal Vs Union Of India & Others
Uttarakhand High Court · (2019) 05 UK CK 0135
Central Civil Services (Extraordinary Pension) Rules, 1972 — Rule 5, 9, 14(b), 14(c)
High Courts10 May 2019Dismissed
PT Purnanand Tiwari Intermediate College And Others Vs Sunil Kumar Agrawal & Others
Uttarakhand High Court · (2019) 05 UK CK 0134
Uttarakhand School Education Act, 2006 — Section 24, 24(1), 24(2), 37, 37(3), 37(4)Uttar Pradesh General Clauses Act, 1904 — Section 16Uttarakhand School Education Regulations, 2009 — Regulation 7, 18(a), 19, 20, 23, 25
High Courts10 May 2019Dismissed
Sunil Kumar And Others Vs Meharban And Others
Uttarakhand High Court · (2019) 05 UK CK 0133