High Courts16 May 2019Dismissed
Oriental Insurance Company Limited Vs Shiv Raj Singh And Others
Uttarakhand High Court · (2019) 05 UK CK 0188
Motor Vehicles Act, 1988 — Section 174
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 74 of 106
High Courts16 May 2019Dismissed
Sardar Harpreet Singh & Others Vs Prem Kumar Fatlani
Uttarakhand High Court · (2019) 05 UK CK 0187
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 2(1)(bb), 2(13), 3(r), 3(s), 21(1)(a), 22Bombay District Vaccination Act, 1892 — Section 56, 56(b)Transfer Of Property Act, 1882 — Section 106, 109
High Courts16 May 2019Dismissed
Sarveshwari Devi And Others Vs State Of Uttarakhand Through Collector Pauri
Uttarakhand High Court · (2019) 05 UK CK 0186
Code Of Civil Procedure, 1908 — Section 2, 2(2), 2(9), 96, 104, 144, Order 14 Rule 2Specific Relief Act, 1963 — Section 38, 39
High Courts16 May 2019Dismissed
Dr. Vidya Sagar Singh Vs G.B. Pant University Of Agriculture And Technology And Others
Uttarakhand High Court · (2019) 05 UK CK 0185
Rajasthan Service Rules, 1951 — Rule 110(1), 121AConstitution Of India, 1950 — Article 226
High Courts16 May 2019Disposed Off
Davinder Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0184
Code Of Civil Procedure, 1908 — Order 1 Rule 10, 10(1), 10(2)
High Courts16 May 2019Disposed Off
State Of Uttarakhand & Others Vs Dev Raj
Uttarakhand High Court · (2019) 05 UK CK 0183
Uttarakhand (Uttar Pradesh Lower Subordinate Forest Rules, 1980) (Adaption And Modification Order, 2002) Amended Rule, 2007Subordinate Forest Service Rules, 2016
High Courts16 May 2019Disposed Off
Uttarakhand Khadi And Gramodyog Board Vs Basant Ballabh Pant And Others
Uttarakhand High Court · (2019) 05 UK CK 0182
Uttar Pradesh Khadi And Village Industries Board Act, 1960 — Section 37
High Courts16 May 2019Dismissed
State Of Uttarakhand & Others Vs Mehar Singh
Uttarakhand High Court · (2019) 05 UK CK 0181
Constitution Of India, 1950 — Article 311
High Courts16 May 2019Dismissed
Rajendra Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0180
Code Of Criminal Procedure, 1973 — Section 190, 202, 313, 482Indian Penal Code, 1860 — Section 316, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 May 2019Dismissed
Laxman Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0179
Code Of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 138
High Courts15 May 2019Dismissed
Suman Tyagi And Another Vs Rajesh Singh And Others
Uttarakhand High Court · (2019) 05 UK CK 0178
High Courts15 May 2019Dismissed
Uttar Pradesh State Road Transport Corporation Vs Yashoda Devi And Others
Uttarakhand High Court · (2019) 05 UK CK 0177
Motor Vehicles Act, 1988 — Sections 140, 166Indian Penal Code, 1860 — Section 279, 338, 427
High Courts15 May 2019Allowed
Dharampal Singh & Others Vs Satish Kumar & Others
Uttarakhand High Court · (2019) 05 UK CK 0176
Code Of Civil Procedure, 1908 — Section 47, Order 1 Rule 10, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 97(2)Constitution Of India, 1950 — Article 227
High Courts15 May 2019Dismissed
Anjana Rani And Another Vs Rajendra Alai And Others
Uttarakhand High Court · (2019) 05 UK CK 0175
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts15 May 2019Disposed Off
Harish Kumar Gupta Vs Vidyawati & Others
Uttarakhand High Court · (2019) 05 UK CK 0174
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent & Eviction) Act, 1972 — Section 12Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts15 May 2019Allowed
Haridwar Sahkari Grih Nirman Samiti Limited Vs Public Information Officer & Another
Uttarakhand High Court · (2019) 05 UK CK 0173
Right To Information Act, 2005 — Section 2(f), 2(h), 2(h)(d)(i), 2(h)(d)(ii)Uttarakhand Cooperative Societies Act, 2003 — Section 8, 8(1)Banking Regulation Act, 1949 — Section 34A, 49A, 161
High Courts15 May 2019Dismissed
Harsh Vardhan Vs Surendra Kumar Gupta & Ors
Uttarakhand High Court · (2019) 05 UK CK 0172
Constitution Of India, 1950 — Article 227
High Courts15 May 2019Dismissed
Kedar Nath Vs Mukhya Adhishanta, Gurukul Maha Vidyalaya & Another
Uttarakhand High Court · (2019) 05 UK CK 0171
High Courts15 May 2019Disposed Off
Km. Sheela & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0170
High Courts15 May 2019Disposed Off
State Of Uttarakhand Through Secretary Forest Govt. Of Uttarakhand And Others Vs Mangal Singh Rana
Uttarakhand High Court · (2019) 05 UK CK 0169