High Courts22 May 2019Disposed Off
Bhagwat Kishor Mishra & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0228
Uttar Pradesh Reorganisation Act, 2000 — Section 73, 73(1), 73(2), 73(3)
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 72 of 106
High Courts21 May 2019Allowed
Jagdeshwari Devi And Other Vs Oriental Insurance Co. Ltd
Uttarakhand High Court · (2019) 05 UK CK 0227
Motor Vehicle Act, 1988 — Section 140, 149(2), 156, 158(6), 163(A), 173Insurance Act, 1938 — Section 64 VB
High Courts21 May 2019Disposed Off
Pradyuman & Others Vs Yashveer Singh & Others
Uttarakhand High Court · (2019) 05 UK CK 0226
Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 9AConstitution Of India, 1950 — Article 226, 227
High Courts21 May 2019Dismissed
State Of Uttarakhand & Another Vs Mahendra Kumar Das & Others
Uttarakhand High Court · (2019) 05 UK CK 0225
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39, 219Code Of Civil Procedure, 1908 — Section 115Government Of India Act, 1915 — Section 107
High Courts21 May 2019Dismissed
Dhananjay Verma & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0224
Constitution Of India, 1950 — Article 12, 13, 14, 16, 16(1), 16(4), 16(4A), 16(4B), 141, 226
High Courts21 May 2019Allowed
Hema Karki Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0223
Uttar Pradesh Home Guard Service Rules, 1982 — Rule 5(2)
High Courts21 May 2019Dismissed
Monika Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0222
High Courts21 May 2019Dismissed
Rajmati Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0221
High Courts21 May 2019Allowed
Lakhminder (Minor) Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0220
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 320, 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts21 May 2019Dismissed
Pradeep Kumar Gupta Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 05 UK CK 0219
Code Of Criminal Procedure, 1973 — Section 200, 202, 482Negotiable Instruments Act, 1881 — Section 138
High Courts21 May 2019Dismissed
Sanjeev Kumar Saini Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0218
Indian Penal Code, 1860 — Section 504Code Of Criminal Procedure, 1973 — Section 438, 482Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts21 May 2019Allowed
Lalit Mohan Joshi And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0217
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts21 May 2019Allowed
Lalit Mohan Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0216
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts20 May 2019
Charanjeet Kaur Vs Aminder Pal Singh
Uttarakhand High Court · (2019) 05 UK CK 0215
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts20 May 2019
Gayatri Pandey Alias Munni Vs Pramod Kumar Pandey
Uttarakhand High Court · (2019) 05 UK CK 0214
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts20 May 2019Partly Allowed
Prem Singh Vs State Of Uttar Pradesh & Another
Uttarakhand High Court · (2019) 05 UK CK 0213
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(H)(1)
High Courts20 May 2019Disposed Off
Pooja Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0212
Code Of Criminal Procedure, 1973 — Section 144Uttar Pradesh Urban Planning And Development Act, 1973 — Section 26A, 26A(4), 26B, 26B(1)Constitution Of India, 1950 — Article 226
High Courts20 May 2019Dismissed
Naida Akhtar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0211
Societies Registration Act, 1860 — Section 25Constitution Of India, 1950 — Article 227
High Courts20 May 2019Dismissed
M/S Muskan Associates Vs Uttarakhand Jal Vidyut Nigam Ltd. And Another
Uttarakhand High Court · (2019) 05 UK CK 0210
Constitution Of India, 1950 — Article 226
High Courts20 May 2019Disposed Off
Satish Prasad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0209
Constitution Of India, 1950 — Article 300A