High Courts07 May 2019Allowed
Rampreet Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0108
Indian Penal Code, 1860 — Section 323, 406, 420, 504, 506Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 79 of 106
High Courts07 May 2019Dismissed
Naval Kishore And AnotherVs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0107
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226Price Chit And Money Circulation Scheme (Banning) Act, 1978 — Section 3
High Courts07 May 2019Dismissed
Gurvinder Singh Vs Senior Superintendent Of Police & Others
Uttarakhand High Court · (2019) 05 UK CK 0079
Indian Penal Code, 1860 — Section 307, 452, 506Constitution Of India, 1950 — Article 226
High Courts07 May 2019Disposed Off
Charanjeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0056
Contract Act, 1872 — Section 62Constitution Of India, 1950 — Article 226
High Courts07 May 2019Allowed
Anil Gupta Vs Ganesh Mishra And Ors
Uttarakhand High Court · (2019) 05 UK CK 0055
Uttar Pradesh Urban Buildings (Regulating Of Letting, Rent And Eviction) Act, 1972 — Section 3(g), 20(4), 30Constitution Of India, 1950 — Article 227
High Courts07 May 2019Disposed Off
Saumyadeep Shukla & Others Vs Uttarakhand Technical University & Others
Uttarakhand High Court · (2019) 05 UK CK 0054
High Courts07 May 2019Dismissed
Naman Kuriyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0053
High Courts07 May 2019Dismissed
M/s R. D. Group Vs Union Of India And Others
Uttarakhand High Court · (2019) 05 UK CK 0052
High Courts07 May 2019Allowed
Management Committee Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 05 UK CK 0051
High Courts07 May 2019Allowed
Tula Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0050
Arms Act, 1959 — Section 2(e), 3, 25, 39
High Courts07 May 2019Dismissed
Arun Kumar Sharma & Ors Vs State Of Uttarakhand & Anr
Uttarakhand High Court · (2019) 05 UK CK 0049
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 216, 313
High Courts06 May 2019Allowed
Jaiprakash Jatav @ J.P Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0106
Indian Penal Code, 1860 — Section 407, 413
High Courts06 May 2019Allowed
Brijesh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 05 UK CK 0105
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts06 May 2019Allowed
Upasana Gupta Vs Sanjeev Kumar Gupta
Uttarakhand High Court · (2019) 05 UK CK 0104
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts06 May 2019Dismissed
Anuya Rana Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0103
Uttar Pradesh Urban Planning And Development Act, 1973 — Section 27, 28Evidence Act, 1872 — Section 63Constitution Of India, 1950 — Article 12, 14, 16, 142, 226
High Courts06 May 2019Disposed Off
Ruchi And Another Vs Premlata And Others
Uttarakhand High Court · (2019) 05 UK CK 0102
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)
High Courts06 May 2019Allowed
Aameer Singh & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0101
Indian Penal Code, 1860 — Section 320, 323, 452, 504, 506Constitution Of India, 1950 — Article 226
High Courts06 May 2019Dismissed
Nandini Vats Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 05 UK CK 0100
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 — Article 226
High Courts06 May 2019Allowed
Kashmir Singh & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 05 UK CK 0048
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 323, 324, 325, 504
High Courts06 May 2019Dismissed
Commissioner Of Central Excise & Service Tax Vs Satyabrata, Swain, General Manager Of Surya Polyback Private Limited & Others
Uttarakhand High Court · (2019) 05 UK CK 0047
Central Excise Act, 1944 — Section 11A(1), 11A(4), 35G