High Courts01 Nov 2019Partly Allowed
United India Insurance Co. Ltd Vs Lata Devi & Others
Uttarakhand High Court · (2019) 11 UK CK 0007
Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 18 of 106
High Courts01 Nov 2019Allowed
Amrish R. Kilachand Vs Madhvi Harsh Kilachand & Others
Uttarakhand High Court · (2019) 11 UK CK 0006
Powers Of Attorney Act, 1882 — Section 1A, 2Registration Act, 1908 — Section 32, 33, 34Code Of Criminal Procedure, 1973 — Section 115
High Courts01 Nov 2019Allowed
Priyanwanda Vs Tanvir Akhtar Kurashi & Another
Uttarakhand High Court · (2019) 11 UK CK 0005
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 226
High Courts01 Nov 2019Disposed Of
Ashok Kumar Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0004
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(h), 7(a), 7(d)(1), 10Constitution Of India, 1950 — Article 226
High Courts01 Nov 2019Disposed Of
Jag Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0003
High Courts01 Nov 2019Disposed Of
Sangeeta Joshi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0002
Constitution Of India, 1950 — Article 14, 16
High Courts01 Nov 2019Dismissed
Narayan Dutt Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 11 UK CK 0001
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 436A
High Courts31 Oct 2019Dismissed
Iqbal Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0108
Indian Penal Code, 1860 — Section 307
High Courts31 Oct 2019Dismissed
Naval Hydrographic Office Workers Union Vs Chairman UPSC, Dholpur House & Others
Uttarakhand High Court · (2019) 10 UK CK 0107
High Courts31 Oct 2019Disposed Of
J.K. Pathak And Another Vs Uttarakhand Transport Corporation
Uttarakhand High Court · (2019) 10 UK CK 0106
Constitution Of India, 1950 — Article 226
High Courts31 Oct 2019Dismissed
Bhuvan Chandra Dangwal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0105
Uttar Pradesh Excise Act, 1910 — Section 60, 72Constitution Of India, 1950 — Article 226
High Courts23 Oct 2019Partly Allowed
Bhairav Dutt Bhatt Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0104
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Oct 2019Partly Allowed
Sanjay Rathore And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0103
Indian Penal Code, 1860 — Section 34, 307, 324Code Of Criminal Procedure, 1973 — Section 207, 313, 374
High Courts23 Oct 2019Partly Allowed
Amrit Lal And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0102
Indian Penal Code, 1860 — Section 34, 324Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 3, 4
High Courts23 Oct 2019Allowed
Vineet Kumar Jain Vs Archana Garg
Uttarakhand High Court · (2019) 10 UK CK 0101
Code Of Civil Procedure, 1908 — Section 47, Order 23 Rule 3, Order 23 Rule 3A
High Courts23 Oct 2019Dismissed/ Allowed
Vineet Kumar Jain & Others Vs Archana Garg & Others
Uttarakhand High Court · (2019) 10 UK CK 0100
Hindu Marriage Act, 1955 — Section 10, 13, 13(1A), 23Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 72
High Courts23 Oct 2019Disposed Of
Jai Prakash Maurya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0099
Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 4
High Courts23 Oct 2019Disposed Of
Reeta Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0098
High Courts23 Oct 2019Disposed Of
Parvinder Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0097
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Sections 3, 4
High Courts23 Oct 2019Disposed Of
Parveen Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0096
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 324, 498ADowry Prohibition Act, 1961 — Sections 3, 4