High Courts18 Oct 2019Dismissed
Mahmood Ansari Vs Presiding Officer Labour Court, Kashipur And Others
Uttarakhand High Court · (2019) 10 UK CK 0075
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(g), 4K, 6N
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 20 of 106
High Courts18 Oct 2019Dismissed
Vinod Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0074
Constitution Of India, 1950 — Article 14, 16
High Courts18 Oct 2019Dismissed
Chandra Prakash Sharma And Others Vs Uttarakhand State Public Service Tribunal And Others
Uttarakhand High Court · (2019) 10 UK CK 0073
High Courts18 Oct 2019Dismissed
M/s Livguard Energy Technologies Pvt. Ltd Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0072
Central Goods And Services Tax Act, 2017 — Section 129, 129(1), 129(1)(a), 129(1)(b), 129(1)(c), 129(3), 129(4)Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 226
High Courts18 Oct 2019Dismissed
Vivek Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 10 UK CK 0071
Indian Penal Code, 1860 — Section 420, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Oct 2019Allowed
State Of Uttarakhand & Others Vs Akhtar Ali @ Ali Akhtar@ Shamim @ Raja Ustad & Others
Uttarakhand High Court · (2019) 10 UK CK 0070
Code Of Criminal Procedure, 1973 — Section 43, 172(2), 204, 293, 313, 313(1), 354(3), 366Constitution Of India — Article 21Indian Evidence Act, 1872 — Section 3, 45, 65(B), 112, 165
High Courts18 Oct 2019Allowed
Narender Singh Panchpal Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0069
Constitution Of India, 1950 — Article 14, 21
High Courts17 Oct 2019Partly Allowed
Mohd Umar Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0068
Indian Penal Code, 1860 — Section 399, 401, 402Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Oct 2019Partly Allowed
Jamshed And Others Vs State Of Uttaranchal
Uttarakhand High Court · (2019) 10 UK CK 0067
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 207, 313, 374
High Courts17 Oct 2019Allowed
Bharat Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 10 UK CK 0066
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts17 Oct 2019Allowed
Furkan @ Boddu Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 10 UK CK 0065
Indian Penal Code, 1860 — Section 500
High Courts17 Oct 2019Dismissed
National Insurance Company Limited Vs Mohd. Aslam & Others
Uttarakhand High Court · (2019) 10 UK CK 0064
Motor Vehicle Act, 1988 — Section 173
High Courts17 Oct 2019Dismissed
H.D.F.C. Ergo General Insurance Company Ltd Vs Anita Devi & Others
Uttarakhand High Court · (2019) 10 UK CK 0063
High Courts17 Oct 2019Dismissed
Rajendra Singh Sajwan & Others Vs New India Assurance Co. Ltd. & Others
Uttarakhand High Court · (2019) 10 UK CK 0062
High Courts17 Oct 2019
Ishank Vs Uttarakhand Public Service Commission And Another
Uttarakhand High Court · (2019) 10 UK CK 0061
Transfer Of Property Act, 1882 — Section 118Indian Penal Code, 1860 — Section 376(D), 407, 454, 456
High Courts17 Oct 2019Dismissed
Sharan Pal Singh Kunwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0060
High Courts17 Oct 2019Allowed
State Of Uttarakhand Through Principal Secretary, Forest And Others Vs Birendra Dutt Badola And Others
Uttarakhand High Court · (2019) 10 UK CK 0059
Uttarakhand Absorption In The Post Of Forest Range Officer Rules, 2011 — Rule 2, 4Constitution Of India, 1950 — Article 14, 16, 226, 309, 320, 320(3)(a), 320(3)(b)
High Courts17 Oct 2019Disposed Of
Himanshu Bora & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 10 UK CK 0058
Uttarakhand Panchayati Raj Act, 2016 — Section 8(1)(r), 53(1)(r)
High Courts17 Oct 2019Disposed Of
Roop Singh Kathayat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0057
High Courts17 Oct 2019Disposed Of
Sundip Omi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 10 UK CK 0056
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506