High Courts05 Nov 2019Disposed Of
State Of Uttarakhand And Others Vs Mohan Singh Mehra And Others
Uttarakhand High Court · (2019) 11 UK CK 0028
Uttarakhand School Education Act, 2006 — Section 49
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 17 of 106
High Courts05 Nov 2019Disposed Of
State Of Uttarakhand And Others Vs Umrao Singh Bisht
Uttarakhand High Court · (2019) 11 UK CK 0027
Uttarakhand Retirement Benefits Act, 2018 — Section 1(2), 4, 4(a), 4(b)Constitution Of India, 1950 — Article 14
High Courts05 Nov 2019Disposed Of
Kunal Sood And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 11 UK CK 0026
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354(1), 498A, 504Dowry Prohibition Act, 1961 — Sections 3, 4
High Courts04 Nov 2019Dismissed
Saurabh Dobhal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0025
Indian Penal Code, 1860 — Section 7, 65(b), 354, 376Code Of Criminal Procedure, 1973 — Section 161, 209, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251, 252, 253, 254, 255, 256, 257, 258, 259, 260, 261, 262, 263, 264, 265, 266, 267, 268, 269, 270, 271, 272, 273, 274, 275, 276, 277, 278, 279, 280, 281, 282, 283, 284, 285, 286, 287, 288, 289, 290, 291, 292, 293, 294, 295, 296, 297, 298, 299, 313, 376Evidence Act, 1872 — Section 3, 45, 145, 146, 155(3)
High Courts04 Nov 2019Allowed
Inder Kumar Batta And Another Vs Assistant Collector, In-Charge Sub Division / SDO, Dehraun And Others
Uttarakhand High Court · (2019) 11 UK CK 0024
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 161, 189Code Of Civil Procedure, 1908 — Section 92Uttar Pradesh Urban Planning And Development Act, 1973 — Section 14, 15, 57
High Courts04 Nov 2019Dismissed
Shri 1008 Mahamandleshwar Somnath Giri Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0023
Uttarakhand Public Premises (Eviction Of Unauthorized Occupants) Act, 1972 — Section 4, 4(1)
High Courts04 Nov 2019Disposed Of
Pramiti Education And knowledge Society And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0022
Right Of Children To Free And Compulsory Education Act, 2009 — Section 36
High Courts04 Nov 2019Dismissed
District Magistrate, Pithoragarh And Others Vs Harish Chandra Pant
Uttarakhand High Court · (2019) 11 UK CK 0021
Constitution Of India, 1950 — Article 226
High Courts04 Nov 2019Disposed Of
Himanshu Chopra And Others Vs Govind Ballabh Pant University Of Agriculture And Technology And Others
Uttarakhand High Court · (2019) 11 UK CK 0020
Constitution Of India, 1950 — Article 14
High Courts04 Nov 2019Disposed Of
Rohit Grover And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 504, 506
High Courts02 Nov 2019Partly Allowed
Udal Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0018
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 207, 313, 374
High Courts02 Nov 2019Dismissed
Director Corbett Tiger Reserve Uttarakhand Vs Mastoo And Others
Uttarakhand High Court · (2019) 11 UK CK 0017
Wild Life (Protection) Act, 1972 — Section 2, 2(2) 9, 11, 27, 29(1), 35(6), 39, 39(1)(a), 39(3), 40, 41, 44, 46, 47, 48, 49, 50, 51, 52, 57Code Of Criminal Procedure, 1973 — Section 401(3)
High Courts02 Nov 2019Allowed
Executive Engineer, Electricity Distribution Division, Uttarakhand Power Corporation Ltd., Almora Vs Tara Jeena And Another
Uttarakhand High Court · (2019) 11 UK CK 0016
High Courts02 Nov 2019Dismissed
IMS University & Others Vs State Information Commissioner, Dehradun
Uttarakhand High Court · (2019) 11 UK CK 0015
Right To Information Act, 2005 — Section 2(f), 2(h), 2(h)(c), 4, 5, 19
High Courts02 Nov 2019Allowed/ Disposed Of
Dayanand Anglo Vedic (D.A.V.) Post Graduate College & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0014
Uttar Pradesh State Universities Act, 1973 — Sections 57, 58Constitution Of India, 1950 — Article 226
High Courts02 Nov 2019Allowed
Vedansh Dwivedi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0013
Constitution Of India, 1950 — Article 14, 15
High Courts02 Nov 2019Dismissed
Kumaon Institute Of Education And Technology Vs Uttarakhand Open University And Another
Uttarakhand High Court · (2019) 11 UK CK 0012
University Grants Commission Act, 1956 — Section 2(f), 3, 12(j), 26, 26(1), 26(1)(a), 26(1)(b), 26(1)(c), 26(1)(d), 26(1)(g), 26(1)(h), 26(1)(i), 26(1)(j), 26(2), 26(3)University Grants Commission (Open And Distance Learning) Regulations, 2017 — Regulation 2(j), 2(k), 14, 14(1)University Grants Commission (Establishment Of And Maintenance Of Standards In Private Universities) Regulations, 2003 — Regulation 2.4
High Courts02 Nov 2019Dismissed
Amish @ Umesh Duggal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 11 UK CK 0011
Code Of Criminal Procedure, 1973 — Section 154, 155, 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120(B), 419, 420, 467, 468, 471Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 176, 229B
High Courts02 Nov 2019Disposed Of
Jasveer And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 11 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 427, 504, 506
High Courts01 Nov 2019Allowed
Malkeet Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 11 UK CK 0008
Code Of Criminal Procedure, 1973 — Section 311, 311(1), 313Indian Penal Code, 1860 — Section 147, 148, 149, 324, 326, 452, 504, 506