COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 16 of 106

High Courts07 Nov 2019Dismissed

Mohd. Saleem Khan And Another Vs Commissioner Garhwal Mandal And Others

Uttarakhand High Court · (2019) 11 UK CK 0046

Uttar Pradesh Land Revenue Act, 1901 — Section Section 33, 35, 39, 40, 40A, 41, 54, 218Uttar Pradesh Tenancy Act, 1939 — Section 59, 61Constitution Of India, 1950 — Article 227

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High Courts07 Nov 2019Dismissed

Vishal Kumar And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0045

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504, 506Constitution Of India, 1950 — Article 226

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High Courts07 Nov 2019Dismissed

Samshad And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0044

Indian Penal Code, 1860 — Section 323, 366, 376D, 504, 506Constitution Of India, 1950 — Article 226

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High Courts07 Nov 2019Dismissed

Shailendra Singh Vs Geeta Devi

Uttarakhand High Court · (2019) 11 UK CK 0043

Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)Code Of Civil Procedure, 1908 — Order 7 Rule 7(d), Order 7 Rule 11, Order 7 Rule 11(d)

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High Courts06 Nov 2019Partly Allowed

Sher Bano Vs Furkan Ahmad & Another

Uttarakhand High Court · (2019) 11 UK CK 0058

Competition Act, 2002 — Section 3, 3(1), 3(5), 19Workmen’s Compensation Act, 1923 — Sections 4, 4A, 4A(3), 4A(3)(a), 4A(3)(b)

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High Courts06 Nov 2019Partly Allowed

New India Assurance Co. Ltd Vs Deepa Bisht & Others

Uttarakhand High Court · (2019) 11 UK CK 0057

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High Courts06 Nov 2019Disposed Of

Goyal Veg Oils Limited Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0042

Code Of Criminal Procedure, 1973 — Section 482

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High Courts06 Nov 2019Dismissed

Nisha Mathur Vs Medical Council Of India And Others

Uttarakhand High Court · (2019) 11 UK CK 0041

Indian Penal Code, 1860 — Section 34, 304A

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High Courts06 Nov 2019Disposed Of

Santosh Kumar Srivastava Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0040

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High Courts06 Nov 2019Disposed Of

Neeru Sharma And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 11 UK CK 0039

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High Courts06 Nov 2019Disposed Of

Rakesh Singh Negi And Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0038

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High Courts06 Nov 2019Disposed Of

M/s Goyal Veg Oils Limited Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 11 UK CK 0037

Code Of Criminal Procedure, 1973 — Section 482

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High Courts06 Nov 2019Allowed

State Of Uttarakhand & Others Vs Sardar Parwan Singh & Others

Uttarakhand High Court · (2019) 11 UK CK 0036

Indian Penal Code, 1860 — Section 302, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 313, 366, 437A

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High Courts06 Nov 2019