COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 14 of 106

High Courts08 Nov 2019Dismissed

Suraj Gangwar Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 11 UK CK 0053

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22Indian Penal Code, 1860 — Section 120B, 201, 436Constitution Of India, 1950 — Article 226