High Courts28 Nov 2018Dismissed
M/s Bharat Construction & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0247
Supreme Court Act 1981 — Section 31(2)(b)Constitution of India, 1950 — Article 14, 226, 298
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 6 of 70
High Courts28 Nov 2018Dismissed
Ram Prakash Vs Cane Commissioner And Others
Uttarakhand High Court · (2018) 11 UK CK 0246
Uttar Pradesh Government Servant (Discipline and Appeal) Rules 1999 — Rule 3, 9, 9(4)Constitution of India, 1950 — Article 311(2)
High Courts28 Nov 2018Disposed Off
Jagdish Chandra KAndpal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0245
Constitution of India, 1950 — Article 309
High Courts28 Nov 2018
Dr. Mohan Singh Deopa Vs State Of Uttarakhand & Other
Uttarakhand High Court · (2018) 11 UK CK 0244
Uttarakhand Medical Education Service Rules, 2014 — Rule 29Constitution of India, 1950 — Article 226
High Courts28 Nov 2018Dismissed
Arjun Kumar Vs Uttarakhand Public Service Commission And Another
Uttarakhand High Court · (2018) 11 UK CK 0243
High Courts28 Nov 2018Disposed Off
Amit Kumar Meegi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0242
Indian Penal Code, 1860 — Section 120B, 420, 465, 466, 467, 468, 471, 498ACode of Criminal Procedure, 1973 — Section 41, 41A, 41A(1), 41(1), 41(1)(b)(ii), 154, 154(1), 156, 156(1), 156(3)Constitution of India, 1950 — Article 21
High Courts28 Nov 2018Dismissed
Afsari Vs State Election Commission Uttarakhand, Dehradun & Others
Uttarakhand High Court · (2018) 11 UK CK 0241
Uttar Pradesh Municipalities Act, 1916 — Section 19
High Courts28 Nov 2018Disposed Off
Pratap Singh Vs District Magistrate, Bageshwar & Others
Uttarakhand High Court · (2018) 11 UK CK 0240
High Courts28 Nov 2018Disposed Off
M/s Krishna Stone Industries Pvt. Ltd Vs Employee’s Provident Fund Organization & Others
Uttarakhand High Court · (2018) 11 UK CK 0239
Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts28 Nov 2018Partly Allowed
Miss Pooja Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0238
High Courts28 Nov 2018Dismissed
Govind Ballabh Dimri Vs Mukhya Karya Adhikari, Sri Badrinath Kedarnath Temples Committee & Others
Uttarakhand High Court · (2018) 11 UK CK 0237
Constitution of India, 1950 — Article 226
High Courts28 Nov 2018Disposed Off
S. P. Maheshwari Vs Secretary, Canara Bank Employees Gratuity Fund & Others
Uttarakhand High Court · (2018) 11 UK CK 0236
Gratuity Act, 1972 — Section 4Payment of Gratuity (Central Rules 1972) — Rule 8
High Courts27 Nov 2018
Smt. Reshma & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0235
Constitution of India, 1950 — Article 226
High Courts27 Nov 2018Disposed Off
Bhanu Prakash Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 11 UK CK 0234
Indian Penal Code, 1860 — Section 120B, 307, 323, 384, 420, 504, 506, 508Aushadi Chamatkari Aushadi (Akshepani) Vigyapan Adhiniyam, 1984 — Section 5, 7Code of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Nov 2018Dismissed
State Of Uttarakhand And Others Vs Smt. Vijay Laxmi Deoli
Uttarakhand High Court · (2018) 11 UK CK 0233
High Courts27 Nov 2018Disposed Off
Smt. Pushpa v Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0232
Constitution of India, 1950 — Article 226
High Courts27 Nov 2018Disposed Off
State Of Uttarakhand & Another Vs Lalit Mohan Bora
Uttarakhand High Court · (2018) 11 UK CK 0231
High Courts27 Nov 2018Disposed Off
Shishank & Others Vs Uttarakhand Subordinate Service Selection Commission & Others
Uttarakhand High Court · (2018) 11 UK CK 0230
High Courts27 Nov 2018Dismissed
Amit Kumar Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0229
Constitution of India, 1950 — Article 14Irrigation Department, Uttaranchal Service of Stenographer (Group C), Rules, 2003 — Rule 8, 9
High Courts27 Nov 2018Allowed
General Manager And Another Vs Ved Prakash Sharma And Another
Uttarakhand High Court · (2018) 11 UK CK 0228
Constitution of India, 1950 — Article 16