High Courts01 Dec 2018Allowed
Committee Of Management, National Kanya Inter College, Khanpur, Haridwar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0018
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 5 of 70
High Courts01 Dec 2018Dismissed
Mrs. Neera Batra Vs Bharat Petroleum Corporation Limited
Uttarakhand High Court · (2018) 12 UK CK 0017
Petroleum Act, 1934 — Section 14, 20, 20(1)Essential Commodities Act, 1955 — Section 3
High Courts30 Nov 2018Disposed Off
Mahendra Verma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0264
High Courts30 Nov 2018Dismissed
Chandan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0263
High Courts30 Nov 2018Disposed Off
State Of Uttarakhand And Others Vs Amit Saini And Others
Uttarakhand High Court · (2018) 11 UK CK 0262
Constitution of India, 1950 — Article 16, 16(2), 16(3)
High Courts30 Nov 2018Disposed Off
State Of Uttarakhand And Others Vs Mahesh Singh Rawat
Uttarakhand High Court · (2018) 11 UK CK 0261
Uttarakhand Subordinate Education (Trained Graduate Cadre) Service Rules, 2014 — Rule 8(1)(g)
High Courts30 Nov 2018Disposed Off
Anand Kumar Jaiswal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0260
Uttarakhand Government Servant (Discipline and Appeal) Rules, 2003 — Rule 7
High Courts30 Nov 2018Dismissed
Subhash Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0259
Constitution of India, 1950 — Article 226
High Courts30 Nov 2018Disposed Off
Smt. Pushpa Uprari Vs Uttarakhand Gramin Bank, Regional Office- III, Maldaar Tower, Simagair Bazar, Pithoragarh
Uttarakhand High Court · (2018) 11 UK CK 0258
High Courts30 Nov 2018Dismissed
Vikar Anjuman & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0257
Uttarakhand Cooperative Societies Act, 2003 — Section 34Representation of People Act, 1951 — Section 123Uttarakhand State Co-operative Societies Election Rules, 2018 — Rule 45(2)
High Courts29 Nov 2018Dismissed
In the matter Of Oversight disappearance Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0256
High Courts29 Nov 2018Dismissed
Anil Sharma & Others Vs Hoshiyar Singh Thapli & Others
Uttarakhand High Court · (2018) 11 UK CK 0255
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Land Revenue Act 1901 — Section 33, 34
High Courts29 Nov 2018Dismissed
State Of Uttarakhand And Others Vs Khachedu Singh And Another
Uttarakhand High Court · (2018) 11 UK CK 0254
Constitution of India, 1950 — Article 311
High Courts29 Nov 2018Disposed Off
Smt. Kammo Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0253
High Courts29 Nov 2018Dismissed
Smt. Kalawati Martolia Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0252
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1(4), 1(4)(c), 2, 6Constitution of India, 1950 — Article 226
High Courts29 Nov 2018Dismissed
Pan Singh Dhoni & Others Vs Ravindra Singh Bisht
Uttarakhand High Court · (2018) 11 UK CK 0251
Provincial Small Cause Courts Act, 1887 — Section 25Limitation Act, 1963 — Section 5
High Courts29 Nov 2018Dismissed
Sri Deen Mohammad & Others Vs Noor Hasan & Others
Uttarakhand High Court · (2018) 11 UK CK 0250
Land Revenue Act 1901 — Section 34, 35, 40AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts29 Nov 2018Disposed Off
Inderjeet Singh & Another Vs District Magistrate, Dehradun & Others
Uttarakhand High Court · (2018) 11 UK CK 0249
High Courts29 Nov 2018Disposed Off
Smt. Reena Rawat Nayal Vs Anil Nayal
Uttarakhand High Court · (2018) 11 UK CK 0248
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 24
High Courts28 Nov 2018Dismissed
Sabir Hussain And Another @APPELLANT@Hash Basheer Ahmed
Uttarakhand High Court · (2018) 11 UK CK 0265
Specific Relief Act, 1963 — Section 5, 6Indian Penal Code, 1860 — Section 420, 467, 471Negotiable Instruments Act, 1881 — Section 138