High Courts27 Nov 2018Dismissed
Ashish Bhatt And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0227
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 7 of 70
High Courts27 Nov 2018Disposed Off
Dokham Tibetan Foundation Vs Additional Collector, 1st Class & Others
Uttarakhand High Court · (2018) 11 UK CK 0226
Uttar Pradesh Zamidari Abolition and Land Reform Act, 1950 — Section 229(B)
High Courts27 Nov 2018
Smt. Nirmala Devi Vs Panchayati Akhara Nirmala Registered Society & Another
Uttarakhand High Court · (2018) 11 UK CK 0225
Provincial Small Cause Courts Act, 1887 — Section 25Code of Civil Procedure, 1908 — Section 115, Order 41 Rule 17(1)General Rules (Civil), 1957 — Rule 89A
High Courts27 Nov 2018Dismissed
M/s Shivam Autotech Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0224
High Courts26 Nov 2018Disposed Off
Harish Chandra Agarwal & Another Vs Vivek Rai
Uttarakhand High Court · (2018) 11 UK CK 0223
High Courts26 Nov 2018Allowed
Golu Ram Sahu & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 11 UK CK 0222
Indian Penal Code, 1860 — Section 120B, 307, 420Code of Criminal Procedure, 1973 — Section 320, 482
High Courts26 Nov 2018Disposed Off
Saurabh Negi & Another Vs Smt. Vibha Negi & Another
Uttarakhand High Court · (2018) 11 UK CK 0221
Protection of Women from Domestic Violence Act, 2005 — Section 12, 29Limitation Act, 1963 — Section 5Code of Criminal Procedure, 1973 — Section 482
High Courts26 Nov 2018Dismissed
Mahendra Singh Bisht & Others Vs District Magistrate, Tehri Garhwal & Others
Uttarakhand High Court · (2018) 11 UK CK 0220
High Courts26 Nov 2018Dismissed
State Of Uttarakhand & Ors Vs Amit Kumar Sharma & Ors
Uttarakhand High Court · (2018) 11 UK CK 0219
High Courts26 Nov 2018Dismissed
Saurabh Singh Vs Govind Ballabh Pant University Of Agriculture And Others
Uttarakhand High Court · (2018) 11 UK CK 0218
Constitution of India, 1950 — Article 226
High Courts26 Nov 2018Allowed
The New India Insurance Company Ltd Vs Smt. Amita Tamta And Another
Uttarakhand High Court · (2018) 11 UK CK 0217
Allahabad High Court Rules 1952 — Rule 5Constitution of India, 1950 — Article 226
High Courts26 Nov 2018Dismissed
Smt. Madhu Saxena Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0216
High Courts26 Nov 2018Disposed Off
Gyan ChAnd Vs State Of Uttarakhand And Other
Uttarakhand High Court · (2018) 11 UK CK 0215
Uttaranchal Promotion by Selection (on posts outside the purview of the Public Service Commission) Eligibility List Rules, 2003 — Rule 5, 5(1)
High Courts26 Nov 2018Dismissed
Sri Harendra Singh Vs Sri Vimal Kumar And Another
Uttarakhand High Court · (2018) 11 UK CK 0214
Arbitration and Conciliation Act, 1996 — Section 11(6), 33, 34, 34(2)(b), 37Registration Act, 1908 — Section 17(1)(b), 49Transfer or Property Act, 1882 — Section 17
High Courts26 Nov 2018Dismissed
Munna Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0213
High Courts22 Nov 2018Allowed
Bhagat Ram Kothari & Others Vs State & Ors
Uttarakhand High Court · (2018) 11 UK CK 0206
Code of Criminal Procedure, 1973 — Section 197, 321, 482Indian Penal Code, 1860 — Section 34, 288, 304Prevention of Damage to Public Property Act, 1984 — Section 3,4
High Courts22 Nov 2018Dismissed
Mala Kar And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 11 UK CK 0205
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Nov 2018Dismissed
Bijendra Singh Dhami & Others Vs State Of Uttarakhand Through Principle Secretary Law And Justice Dehradun & Others
Uttarakhand High Court · (2018) 11 UK CK 0204
Constitution of India, 1950 — Article 226
High Courts22 Nov 2018Dismissed
Amarnath Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2018) 11 UK CK 0203
Transfer Act, 2013 — Section 23Constitution of India, 1950 — Article 226
High Courts22 Nov 2018Dismissed
Rajendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0202