High Courts22 Nov 2018Disposed Off
Chandan Kumar Soni Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0201
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 8 of 70
High Courts22 Nov 2018Dismissed
Smt. Sumitra Bhatia & Another Vs State Of Uttarakhand through Collector, Pauri Garhwal
Uttarakhand High Court · (2018) 11 UK CK 0200
Uttar Pradesh Zamindari Abolition & Land Reforms Act, 1950 — Section 157A, 166, 167
High Courts22 Nov 2018Dismissed
Himalayan Institute for Ecology Environment And Development (HIFEED) Vs Project Director Integrated Livelihood Support Project (ILSP), Watershed Management Directorate, Dehradun & Another
Uttarakhand High Court · (2018) 11 UK CK 0199
Arbitration and Conciliation Act, 1996 — Section 2(e)
High Courts21 Nov 2018Allowed
Jitendra Punetha @ Jitu Vs State
Uttarakhand High Court · (2018) 11 UK CK 0198
Indian Penal Code, 1860 — Section 34, 201, 301, 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Nov 2018Dismissed
Director Of Income Tax And Another Vs M/s ONGC
Uttarakhand High Court · (2018) 11 UK CK 0197
Income Tax Act, 1961 — Section 256, 260, 260A, 261Limitation Act, 1963 — Section 14
High Courts20 Nov 2018Disposed Off
Uttarakhand Power Corporation And Others Vs M/s Lardums Electricals Pvt. Ltd
Uttarakhand High Court · (2018) 11 UK CK 0195
Constitution of India, 1950 — Article 226
High Courts20 Nov 2018Dismissed
Smt. Sangeeta Gupta Vs Director, School Education & Others
Uttarakhand High Court · (2018) 11 UK CK 0194
Uttarakhand School Education Act, 2006 — Section 41
High Courts20 Nov 2018Partly Allowed
Ex-Constable 55727 Shyam Singh Mehra (deceased) through his legal heir Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0193
Uttar Pradesh Police Officers of the Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 4
High Courts20 Nov 2018Allowed
State Of Uttarakhand And Another Vs Surendra Singh Rana
Uttarakhand High Court · (2018) 11 UK CK 0192
High Courts20 Nov 2018Dismissed
Veer Singh Gusain & Others Vs Raghuvir Singh & Others
Uttarakhand High Court · (2018) 11 UK CK 0191
Uttar Pradesh Land Revenue Act, 1901 — Section 40, 41, 42, 43, 44Land Revenue Act, 1901 — Section 57Code of Civil Procedure, 1908 — Section 96, 100
High Courts20 Nov 2018Dismissed
Ramlal Vs Ranjeet Singh And Others
Uttarakhand High Court · (2018) 11 UK CK 0190
Indian Evidence Act, 1872 — Section 68, 69Code of Civil Procedure, 1908 — Order 2 Rule 2
High Courts20 Nov 2018Disposed Off
Naresh Singh Rathod Vs Uttarakhand Minority Commission And Others
Uttarakhand High Court · (2018) 11 UK CK 0189
Indian Penal Code, 1860 — Section 147, 148, 332, 353, 504, 506Prevention of Damage to Public Property Act, 1984 — Section 2, 3Criminal Law (Amendment) Act, 2013 — Section 7
High Courts19 Nov 2018Allowed
Mohan Hari Pathak Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 11 UK CK 0271
High Courts19 Nov 2018Disposed Off
Uttarakhand Forest Development Corporation And Others @APPELLANT@Hash Bhupal Singh Jalal
Uttarakhand High Court · (2018) 11 UK CK 0268
High Courts19 Nov 2018Disposed Off
Nirmal Singh Chauhan @APPELLANT@Hash State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0267
High Courts19 Nov 2018Dismissed
Mohan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0188
Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Dismissed
Sanjeev Kumar Pathak Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 11 UK CK 0187
Uttarakhand Public Servant Yearly Transfer Act, 2017 — Section 1(3)Uttarakhand Agricultural Produce Marketing (Development and Regulation) Act, 2011 — Section 47, 47(1), 47(2), 47(3)Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Dismissed
Uttar Pradesh Awas Avam Vikas Parishad & Another Vs Bhaw Hari Har Lal (since deceased) & Others
Uttarakhand High Court · (2018) 11 UK CK 0186
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 11, 19, 25, 30, 38(1), 40, 64, 101, 109(S)Constitution of India, 1950 — Article 226
High Courts19 Nov 2018Allowed
Manoj Thakur Vs State Bank Of India And Others
Uttarakhand High Court · (2018) 11 UK CK 0185
Constitution of India, 1950 — Article 14, 16
High Courts19 Nov 2018Dismissed
Dharichhan Vs Innar Singh
Uttarakhand High Court · (2018) 11 UK CK 0184
Zamindari Abolition Act, 1950 — Section 198(4)Transfer of Property Act, 1882 — Section 54Indian Registration Act, 1908 mdash; Section 17, 49