COURT ARCHIVE

Uttarakhand High Court judgments, 2018

1,394 judgments · page 4 of 70

High Courts05 Dec 2018Allowed

Mahendra Singh Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 12 UK CK 0036

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 320, 482

High Courts05 Dec 2018Allowed

Dheeraj Vishwas & others Vs State of Uttarakhand & another

Uttarakhand High Court · (2018) 12 UK CK 0035

Indian Penal Code, 1860 — Section 307, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 320, 482

High Courts05 Dec 2018Dismissed

K.K. Singh & Others Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 12 UK CK 0034

Code of Criminal Procedure, 1973 — Section 482Wild Life (Protection) Act, 1972 — Section 9, 51, 51(6)Indian Forest Act, 1927 — Section 26, 26(1)

High Courts05 Dec 2018Dismissed

Promod Kumar Joshi Vs Uttarakhand Rajya Sahkari Sangh Ltd. & Another

Uttarakhand High Court · (2018) 12 UK CK 0033

High Courts04 Dec 2018Allowed

Tara Jangpangi And Others @APPELLANT@Hash State Of Uttarakhand And Others

Uttarakhand High Court · (2018) 12 UK CK 0090

High Courts04 Dec 2018Dismissed

Vinod KAndiyal Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2018) 12 UK CK 0032

Code of Criminal Procedure, 1973 — Section 311, 391, 482Negotiable Instruments Act, 1881 — Section 138

High Courts04 Dec 2018Disposed Off

Dev Singh & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2018) 12 UK CK 0031

Indian Penal Code, 1860 — Section 307, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 320, 482

High Courts04 Dec 2018Dismissed

Dhyan Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2018) 12 UK CK 0030

Uttaranchal School Education Act, 2006 — Section 40, 41

High Courts04 Dec 2018Dismissed

Sukhpal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2018) 12 UK CK 0029

Constitution of India, 1950 — Article 162, 226

High Courts04 Dec 2018Allowed

Smt. Rajbala Tonk Vs Additional District & Sessions Judge, 1st F.T.C., Haridwar & Another

Uttarakhand High Court · (2018) 12 UK CK 0028

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 20(4), 21(1)(a)

High Courts04 Dec 2018Allowed

Kamil & Another Vs State Of Uttarakhand

Uttarakhand High Court · (2018) 12 UK CK 0027

Indian Penal Code, 1860 — Section 366, 376, 376D, 511Code of Criminal Procedure, 1973 — Section 164Protection of Children from Sexual Offences Act, 2012 — Section 5, 6, 7, 8

High Courts03 Dec 2018Disposed Off

Mohammad Akram Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2018) 12 UK CK 0026

Uttar Pradesh Municipalities Act, 1916 — Section 116(b), 116(c), 124Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 132(a), 132(c)Constitution of India, 1950 — Article 141

High Courts03 Dec 2018Dismissed

Om Deo Mishra Vs Bazpur Co-Operative Sugar Factory Ltd. & Another

Uttarakhand High Court · (2018) 12 UK CK 0025

High Courts03 Dec 2018Dismissed

Haneef Vs Sandeep Kumar Agrawal And Another

Uttarakhand High Court · (2018) 12 UK CK 0024

Code of Civil Procedure, 1908 — Section 105, Order 7 Rule 11, 11(a), 11(e)Constitution of India, 1950 — Article 227

High Courts03 Dec 2018Dismissed

Sanjay Eric Helms Vs Kishore Singh Negi And Others

Uttarakhand High Court · (2018) 12 UK CK 0023

Code of Civil Procedure, 1908 — Order 41 Rule 27

High Courts01 Dec 2018Dismissed

Union Of India And Others @APPELLANT@Hash Chandra Pratap Mishra

Uttarakhand High Court · (2018) 12 UK CK 0087

Indian Penal Code, 1860 — Section 409Administrative Tribunal Act, 1985 — Section 21(1)(a)Constitution Of India, 1950 — Article 226

High Courts01 Dec 2018Dismissed

Anil Jetli Vs Chief Engineer World Bank And Others

Uttarakhand High Court · (2018) 12 UK CK 0022

Constitution of India, 1950 — Article 226

High Courts01 Dec 2018Allowed

Smt. Reeta Samaddar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2018) 12 UK CK 0021

High Courts01 Dec 2018Allowed

Sakur Ahamad Vs Uttarakhand Transport Corporation And Another

Uttarakhand High Court · (2018) 12 UK CK 0020

High Courts01 Dec 2018Allowed

Bhupendra Bhatt Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2018) 12 UK CK 0019

Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Rules, 1974 — Section 5